Syed Fakhar Kazmi Chisthy And Ors vs Dargah Committee And Anr
2022 Latest Caselaw 6539 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                        D.B. Civil Writ Petition No. 5864/2018

                                       Syed Fakhar Kazmi Chisthy and Ors
                                                                                                          ----Petitioners
                                                                            Versus
                                       Dargah Committee and Anr
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Shobhit Vyas Advocate on behalf of Mr. S.K. Saksena Advocate.

For Respondent(s) : Mr. Anil Mehta, Additional Advocate General with Ms. Archana Advocate. Mr. Amit Kuri Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

10/10/2022

Learned counsel for the petitioners prays for an

adjournment, which is not opposed.

The matter is adjourned.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-70

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