Rajasthan Vidhyut Vitran Nigam ... vs Smt. Ramwati W/O Shri Mohar Singh
2022 Latest Caselaw 6534 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                              S.B. Civil Miscellaneous Application No. 127/2022

                                   Rajasthan Vidhyut Vitran Nigam Ltd.,
                                                                                                        ----Petitioner
                                                                        Versus
                                   Smt. Ramwati W/o Shri Mohar Singh & ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Sanjeev Kumar Sogarwal For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

10/10/2022

Heard learned counsel for applicant.

The judgment and order dated 12.07.2022 passed by this

Court requires no interference, as the interest @15% was

awarded from the date of award in view of the undertaking

furnished by defendant. That undertaking, nowhere spell out to

pay the interest @15% from the date of suit. Therefore, the

application is devoid of merit and the same is dismissed.

(SUDESH BANSAL),J

TN/30

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