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Mana Ram vs State
2022 Latest Caselaw 12695 Raj

Citation : 2022 Latest Caselaw 12695 Raj
Judgement Date : 21 October, 2022

Rajasthan High Court - Jodhpur
Mana Ram vs State on 21 October, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5945/2022

Mana Ram S/o Goma Ram, Aged About 28 Years, Bhilo Ka Gal, Malpura, P.s. Rgt Rawali Nadi, Nagar Dist. Barmer. (In Judicial Custody At Dist. Jail, Barmer).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Siddharth Karwasra For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/10/2022

Learned counsel for the petitioner wants to withdraw this bail

application.

Hence, this bail application is dismissed as withdrawn.

(VIJAY BISHNOI),J

56-AjaySingh/-

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