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Iliyas vs State Of Rajasthan
2022 Latest Caselaw 12694 Raj

Citation : 2022 Latest Caselaw 12694 Raj
Judgement Date : 21 October, 2022

Rajasthan High Court - Jodhpur
Iliyas vs State Of Rajasthan on 21 October, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8247/2022

Iliyas S/o Alladin Khan, Aged About 34 Years, W.no. 20, Kalalo Ka Mohalla, Hanumangarh Town, Teh. And Dist. Hanumangarh. (Lodged In Dist. Jail, Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Achala Ram

For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/10/2022

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J SURABHII/68-

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