Ramesh vs State Of Rajasthan
2022 Latest Caselaw 12562 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 883/2022

Ramesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. JVS Deora For Respondent(s) : Mr. BR Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

19/10/2022

Learned Public Prosecutor prays for and is granted some time

to file reply to the application for suspension of sentence.

List after two weeks.

(FARJAND ALI),J (VIJAY BISHNOI),J Surabhii/28-

Powered by TCPDF (www.tcpdf.org)