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Sanu Kanwar vs Nemaram
2022 Latest Caselaw 12527 Raj

Citation : 2022 Latest Caselaw 12527 Raj
Judgement Date : 19 October, 2022

Rajasthan High Court - Jodhpur
Sanu Kanwar vs Nemaram on 19 October, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 434/2022

1. Sanu Kanwar W/o Prem Singh, Aged About 63 Years

2. Mahendra Singh S/o Prem Singh, Aged About 22 Years

3. Sanju Kanwar D/o Prem Singh, Aged About 24 Years

4. Surja Kanwar D/o Prem Singh, Aged About 20 Years

5. Rinku Kanwar D/o Prem Singh, Aged About 18 Years All are B/c Daroga, R/o Falki, Tehsil Merta, District Nagour.

----Appellants Versus

1. Nemaram S/o Gumnaram, Aged About 35 Years, B/c Jat, R/o Falki, Tehsil Merta, District Nagour.

2. Poonam Singh S/o Pratap Singh @ Pratapram, Aged About 40 Years, B/c Daroga, R/o Falki, Tehsil Merta, District Nagour.

3. Tehsildar, Merta.

4. Up-Tehsildar, (Up Panjiyak) Riyan Badi.

5. Patwari, Patwar Halka, Mugdara.

                                                                                                      ----Respondents


                                   For Appellant(s)              :   Mr. Girish Joshi
                                                                     Mr. Rishabh Handa
                                   For Respondent(s)             :


HON'BLE MR. JUSTICE MADAN GOPAL VYAS Order

19/10/2022

Heard.

Admit.

Issue notice to respondents, returnable within four weeks.

Till then, effect and operation of the judgment and decree

dated 17.09.2022 shall remain stayed and status quo, as it exists

today, shall be maintained regarding the disputed property.

(MADAN GOPAL VYAS),J 33-nidhi/-

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