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Jainarayan Nimbark vs Zila Parishad And Ors
2022 Latest Caselaw 12498 Raj

Citation : 2022 Latest Caselaw 12498 Raj
Judgement Date : 18 October, 2022

Rajasthan High Court - Jodhpur
Jainarayan Nimbark vs Zila Parishad And Ors on 18 October, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5634/2015

Jainarayan Nimbark

----Petitioner Versus Zila Parishad and Ors.

----Respondents

For Petitioner(s) : Mr. Sukesh Bhati For Respondent(s) : Mr. K.K. Bissa, AGC

HON'BLE MS. JUSTICE REKHA BORANA

Order

18/10/2022

Learned counsel for the respondents is directed to complete

his instructions regarding payment of the arrears post 15.04.2011

and the other benefits to be granted to the petitioner in pursuance

to the earlier judgment passed by this Court.

List the matter on 04.11.2022.

(REKHA BORANA),J 31-Dharmendra/-

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