Bhomaram vs State Of Rajasthan
2022 Latest Caselaw 12400 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Habeas Corpus Petition No. 299/2022

Bhomaram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Saeena Bano For Respondent(s) : Mr. MA Siddiqui, GA-cum-AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

17/10/2022

Learned counsel for the petitioner is directed to supply copy

of this habeas corpus petition to Mr. MA Siddiqui, learned AAG and

Mr. Siddiqui may furnish the factual report on the next date of

hearing.

List on 03.11.2022.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

Surabhii/89-

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