Jk Cement Works vs Commissioner Central Excise
2022 Latest Caselaw 12328 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Central/excise Appeal No. 1/2007

Jk Cement Works

----Appellant Versus Commissioner Central Excise

----Respondent Connected With

1. D.B. Central/excise Appeal No. 22/2008

2. D.B. Central/excise Appeal No. 24/2008

3. D.B. Central/excise Appeal No. 29/2008

4. D.B. Central/excise Appeal No. 84/2009

5. D.B. Central/excise Appeal No. 85/2009

6. D.B. Central/excise Appeal No. 86/2009

7. D.B. Central/excise Appeal No. 87/2009

8. D.B. Central/excise Appeal No. 88/2009

9. D.B. Central/excise Appeal No. 90/2009

10. D.B. Central/excise Appeal No. 93/2009

11. D.B. Central/excise Appeal No. 149/2009

12. D.B. Central/excise Appeal No. 94/2009

13. D.B. Central/excise Appeal No. 125/2009

For Appellant(s) : Mr. Vinay Kothari Mr. Sharad Kothari For Respondent(s) : Mr. Kuldeep Vaishnav

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR Judgment / Order

14/10/2022

Learned counsel Mr. Kuldeep Vaishnav appearing for Central

Excise Department prays for and is granted time to file reply to the

applications preferred on behalf of the appellants in some of the cases.

List on 09.11.2022 while connecting all these matters together.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

Surabhii/36-49-

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