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M/S. Binni Matching Centre vs Naresh Kumar Vadera
2022 Latest Caselaw 12223 Raj

Citation : 2022 Latest Caselaw 12223 Raj
Judgement Date : 11 October, 2022

Rajasthan High Court - Jodhpur
M/S. Binni Matching Centre vs Naresh Kumar Vadera on 11 October, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1947/2020

M/s. Binni Matching Centre

----Petitioner Versus Naresh Kumar Vadera

----Respondent

For Petitioner(s) : Mr. Jai Kishan Bhaiya

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

11/10/2022

IA No. 1/2022:-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 10.02.2020 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 10.02.2020 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 221-KashishS/-

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