Jalu Ram And Ors vs State Of Rajasthan And Ors
2022 Latest Caselaw 12187 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1892/2018

Jalu Ram And Ors.

----Petitioners Versus State Of Rajasthan And Ors.

----Respondents

For Petitioner(s) : Mr. D.S. Sodha For Respondent(s) : None present

HON'BLE MS. JUSTICE REKHA BORANA

Order

10/10/2022

Learned counsel for the petitioners submits that the

controversy in the present matter is squarely covered by a

judgment passed in the case of Babu Lal Meena & Ors. Vs.

State & Ors.; S.B. Civil Writ Petition No.144/2015 decided on

01.09.2015.

List the matter tomorrow i.e. on 11.10.2022.

Application for early listing of the case is disposed of.

(REKHA BORANA),J 33-T.Singh, Abhishek/-

Powered by TCPDF (www.tcpdf.org)