Rajendra Kumar Jonwal S/O Late Sh. ... vs The State Of Rajasthan
2022 Latest Caselaw 7385 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 16526/2022

                                   Rajendra Kumar Jonwal S/o Late Sh. Hari Ram Bairwa
                                                                                                          ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Atul Kumar Jain For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/11/2022

Learned counsel for the petitioner is directed to supply

copy of the writ petition to Mr. C.L. Saini, learned AAG during

the course of the day.

List on 25.11.2022 while showing name of Mr. C.L. Saini,

learned AAG as counsel for the respondents in the cause list.

(VIJAY BISHNOI),J

MAHENDRA SINGH RATHORE /609

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