Suman vs State Of Rajasthan
2022 Latest Caselaw 14075 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11634/2022

Suman

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pritam Solanki For Respondent(s) : Mr. Manish Vyas, AAG Mr. Manish Tak for respondent No.2

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

29/11/2022

List on 06.12.2022 while showing the name of Mr. Manish

Vyas, AAG and Mr. Manish Tak as counsel for respondents in the

daily cause list.

(VIJAY BISHNOI),J Surabhii/258-

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