Darshan Singh vs State And Ors
2022 Latest Caselaw 14065 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4486/2015

Darshan Singh

----Petitioner Versus State And Ors

----Respondent Connected With

1. S.B. Civil Writ Petition No. 5336/2015

2. S.B. Civil Writ Petition No. 5341/2015

3. S.B. Civil Writ Petition No. 5364/2015

4. S.B. Civil Writ Petition No. 5365/2015

For Petitioner(s) : None present For Respondent(s) : Mr. Dixit Panwar

HON'BLE MS. JUSTICE REKHA BORANA

Order

29/11/2022

Learned counsel for the respondents submits that the

controversy in question is covered by the judgment passed in the

case of M/s. Pooja Construction Vs. State of Raj. & Ors.

(S.B.C.W.P. No.5337/2015) decided on 04.07.2018.

As none has appeared on behalf of the petitioners, let the

matter be listed on 5th December, 2022.

(REKHA BORANA),J

79-83/AnilKC/-

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