Gourav Aacharya vs State Of Rajasthan
2022 Latest Caselaw 13824 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6878/2021

Gourav Aacharya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

24/11/2022

List this matter after two weeks as prayed.

Interim order, if any, to continue till then.

(FARJAND ALI),J 171-Arti/-

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