Ramphal Singh vs State Of Rajasthan
2022 Latest Caselaw 13031 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5036/2020

Ramphal Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikas Bijarnia For Respondent(s) : Mr. Sarwan Kumar

HON'BLE MS. JUSTICE REKHA BORANA

Order

04/11/2022

Learned counsel for the petitioner prays for a further week's

time to place the copy of the judgment on record.

Time prayed for is granted.

List this matter on 22.11.2022.

(REKHA BORANA),J 2-Taruna/-

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