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Rawat Nursing College vs State Of Rajasthan
2022 Latest Caselaw 12901 Raj

Citation : 2022 Latest Caselaw 12901 Raj
Judgement Date : 4 November, 2022

Rajasthan High Court - Jodhpur
Rawat Nursing College vs State Of Rajasthan on 4 November, 2022
Bench: Vinit Kumar Mathur

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3962/2022

Mahatma Gandhi B.sc. Nursing College, Nh-11, Pura Ki Dhani, Post Sabalpura, Sikar, Rajasthan Through Its Director Shri Dalu Ram S/o Shri Hadu Ram, Aged About 55 Years.

----Petitioner Versus

1. State of Rajasthan, Through Its Principal Secretary, Medical and Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing and Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents Connected With S.B. Civil Writ Petition No. 3257/2022 Global Vision Society (Abu Nursing College), Village Chandela, Aburoad, District Sirohi, Rajasthan, Through Its Secretary Shri Jabbar Singh S/o Shri Tej Singh, Aged About 67 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

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                                                                   ----Respondents

S.B. Civil Writ Petition No. 3921/2022 Skill Development Trust, (Maharaja Agarsen College Of Nursing), Suratgarh, District Sriganganagar, Rajasthan Through Its Secretary Shri Naveen Khemka S/o Shri Govind Ram Khemka, Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 3936/2022 Gayatri Vidhyapeeth, (Nimt College Of Nursing), 1-4 Indra Gandhi Nagar, Bagrana, Post Kanota, Agra Road, Jaipur, Rajasthan, Through Its Authorized Representative Shri Rishi Sharma S/o Shri Damodar Sharma, Aged About 35 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

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                                                              ----Respondents

S.B. Civil Writ Petition No. 3940/2022 Choudhary Kanaram Dhaka Memorial Sansthan, (Ckrd Memorial School Of Nursing), Dhigal, Nawalgarh Road, Tehsil Nawalgarh, District Jhunjhunu, Rajasthan, Through Its Representative Shri Faruk Sayed S/o Shri Sadik Sayed, Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur Rajasthan.

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9503/2022 Geetanjali College Of Nursing, Borawar, Tehsil Makrana, District Nagaur, Rajasthan, Under The Management Of Geetanjali Shikshan Sansthan, Through Its Secretary Shri Lal Mohammed Khan S/o Shri Saraj Ahmed, Aged About 53 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

                                                              ----Respondents





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S.B. Civil Writ Petition No. 9521/2022 Ramayan Shikshan Sansthan (Pink City College Of Nursing), 59- 60, Green Colony, Moti Nagar, Queens Road, Jaipur Through Its President Shri Shyam Sunder Ramawat S/o Shri Raja Ram Ramawat, Aged About 55 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Joint Secretary (Group-3), Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9532/2022 Anupama Medical Prashikshan Sansthan, Jeevan Nagar, Sikar, Rajasthan, Through Its Secretary Shree Rajendra Modi S/o Shri Bhanwar Lal Modi, Aged About 58 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Joint Secretary (Group-3), Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

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5.    Private    Physiotherapy,          Nursing         And     Para   Medical

Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9534/2022 Annpurna Medical Training (College Of Nursing), Sikar, Jaipur Road Sikar 332001, Rajasthan Through Its Secretary Shri Om Prakash Sharma S/o Shri Partu Ram, Aged About 55 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Joint Secretary (Group-3), Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9542/2022 Annpurna Medical Training (College Of Nursing) Sikar, Jaipur Road Sikar 332001, Rajasthan Through Its Secretary Shri Om Prakash Sharma S/o Shri Partu Ram, Aged About 55 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Joint Secretary (Group-3), Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

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3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9833/2022 Chaudhary Kanaram Dhaka Memorial Sansthan, (Chaudhary Kanaram Dhaka Memorial Nursing College), 5-6, Pratap Nagar, Churu Road, Jhunjhunu, Rajasthan, Through Its Secretary Dr. Lal Chand Dhaka S/o Shri Kana Ram Dhaka, Aged About 52 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9835/2022 Choudhary Kana Ram Dhaka Memorial Nursing College, Vpo Dhingal, Jaipur Highway, Jhunjhunu (Rajasthan) Through Its Representative Shri Faruk Sayed S/o Shri Sadik Sayed, Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

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2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9842/2022 Bharatiya Educational, Cultural And Welfare Trust, (Khwaja Garib Nawaz College Of Nursing), Nh-11, Fatehpur Road, Near Sabalpura, Sikar, Rajasthan, Through Its Secretary Shri Khadim Hussain Khatri S/o Shri Mohammed Yasin Khatri, Aged About 63 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9880/2022 Choudhary Kana Ram Dhaka Memorial Nursing College, Vpo Dhingal, Jaipur Highway, Jhunjhunu, (Rajasthan), Through Its Representative, Shri Faruk Sayed S/o Shri Sadik Sayed, Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

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2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9892/2022 Agrani Society For Education And Development, (G.l. Saini Memorial Institute Of Nursing), 57 Gopal Nagar, Gopalpura Bypass, Jaipur, Rajasthan, Through Its President Dr. Pramod Pal S/o Shri Yashpal Yash, Aged About 40 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9919/2022 Global Vision Society (Abu Nursing College), Village Chandela, Aburoad, District Sirohi, Rajasthan Through Its Secretary Shri Jabbar Singh S/o Shri Tej Singh, Aged About 67 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its

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Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10528/2022 Durga Devi Memorial Educational Trust (R R College Of Nursing), 141-142, Shri Hanuman City, Near Sitapura Puliya, Tonk Road, Jaipur, Rajasthan, Through Its Managing Trustee Madan Mohan Sharma S/o Shri Ram Lal Sharma, Aged About 43 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health (Group-3) Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10548/2022 Raghukul Research And Technical Institute, Resident of Raghukul Model Town-A, Malviya Nagar, Jagatpura Road, District Jaipur, Rajasthan Through Its President Nagendra Singh S/o V.s. Shekhawat, Aged About 48 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its

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Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School And College Federation, Through Its President, 357, Laxmi Nagar, Paota B-Road, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 10560/2022 R R College Of Nursing, 141-142, Shri Hanuman City, Near Sitapuriya Puliya, Tonk Road, Jaipur Through Its Principal Shri Rajkumar Gill S/o Shri Hanuman Sahai Sharma, Aged About 39 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur, Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10564/2022 Khwaja Garib Nawaz College Of Nursing, Near Sabalpura Fatehpur Road, Nh-11, Sikar, Rajasthan, Through Its Chairman Shri Khadim Hussain Khatri S/o Shri Mohammed Yasin Khatri, Aged About 63 Years,

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

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4.    Private    Physiotherapy,         Nursing         And     Para   Medical

Institutions Society, Branch Office Jodhpur, Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10566/2022 Shri Balaji Education Society (Shri Balaji Nursing College), Opposite Government School, Kalsi, District Sikar, Rajasthan, Through Its President Dr. Raees Khan S/o Shri Abdul Rasheed Khan, Aged About 46 Years

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Medical And Health Department (Group-3), Government Of Rajasthan, Govt. Secretariat Jaipur Rajasthan.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur, Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10569/2022 Durga Devi Memorial Educational Trust (R R College Of Nursing), 141-142, Shri Hanuman City, Near Sitapura Puliya, Tonk Road, Jaipur, Rajasthan, Through Its Managing Trustee Madan Mohan Sharma S/o Shri Ram Lal Sharma, Aged About 43 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

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4.    Private   Physiotherapy,           Nursing         And     Para   Medical

Institutions Society, Branch Office Jodhpur, Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10572/2022 Shri Vinayaka Mission Medical And Education Society, (Symbiosis Institute Of Nursing), Plot No. 262, Sector 26, Pratap Nagar, Jaipur, Rajasthan Through Its President Ram Babu Sharma S/o Shri Ramji Lal Sharma Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health Sciences, Through Its Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Having Office Address At Plot No.273, Subhash Nagar, Pal Road, Jodhpur

----Respondents S.B. Civil Writ Petition No. 10573/2022 Durga Devi Memorial Educational Trust (R R College Of Nursing), 141-142, Shri Hanuman City, Near Sitapura Puliya, Tonk Road, Jaipur, Rajasthan, Through Its Managing Trustee Madan Mohan Sharma S/o Shri Ram Lal Sharma, Aged About 43 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jothpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur,

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Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10575/2022 Raj Shree College Of Nursing, Ajitgarh Road, Amarpura, Shahpura, Jaipur, Rajasthan Through Its Director Shri Dilip Kumar Pareek S/o Late Shri Rajendra Prasad Pareek, Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Deputy Secretary, Medical And Health Department (Group-III), Government Of Rajasthan, Jaipur, Rajasthan.

3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

5. Rajasthan Private Nursing Schools And Colleges Federation, Through Its Chairman, 357, Laxmi Nagar, Paota B Road, Jodhpur, Rajathan, 342001

----Respondents S.B. Civil Writ Petition No. 10579/2022 Skill Development Trust, (Maharaja Agarsen College Of Nursing), Suratgarh, District Sriganganagar, Rajasthan, Through Its Secretary Shri Naveen Khemka S/o Shri Govind Ram Khemka, Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, Rajasthan.

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its

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Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10670/2022 Rukmani Devi Memorial Nursing School, Under The Management Of Rukmani Devi Memorial Society, Sarkari Hospital Ke Samne, Chirawa District Jhunjhunu (Raj.) Through Its Chairman Manish Dhankar S/o Sh. Sumer Singh Dhankar, Aged About 43 Years, Resident Of Sarkari Hospital Ke Samne, Chirawa, District Jhunjhunu (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11037/2022 Maa Jijabai College Of Nursing, Under The Management Of Maa Jijabai Shikshan Sansthan, Through Its Chairman Sunil Sharma S/o Girdhari Lal Sharma, Aged About 43 Years R/o Ward 8, Railway Station Road, Chomu, District Jaipur.

----Petitioner Versus

1. State, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

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4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11249/2022 Gayatri Vidyapeeth (Shree Ram School Of Nursing), 45-48 Vivek Vihar, Post Kanota, Agra Road, Jaipur, Rajasthan Through Its President Dr. R.D. Sharma S/o Shri Krishna Gopal Sharma, Aged About 64 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jothpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11686/2022 Surendera Nursing Training Institute, A Unit Of The Late Smt. Vidyawanti Labhu Ram Foundation For Science Research And Social Welfare, H.H. Gardens, Chak 1-E Chhoti, Sri Ganganagar Through The Secretary Of The Trust Gorav Gupta Son Of Late Shri Surender Kumar Aggarwal, By Caste Aggarwal, Aged About 49 Years, Resident Of H.H. Gardens, Chak 1-E Chhoti, Sri Ganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Indian Nursing Council, Through Its Secretary, Combined

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Councils Building, Kotla Road, Temple Lane, New Delhi.

4. The President, Rajasthan Private Nursing School Colleges Federation, E-277, Nakul Path, Lal Kothi Yojana, Jaipur.

5. The Secretary, Private Physiotherapy, Nursing And Para Medical Institution Society, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur.

6. The Director, Counseling Board (Gnm) Directorate, Department Of Medical, Health And Family Welfare, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 11807/2022 Savitri Bai Fule Memorial Sansthan, Bagwara Near Daulatpura Toll Plaza, Express Highway Jaipur, Rajasthan Through Its Deputy Secretary Shri Subhash Chand Saini S/o Arjun Lal Saini, Aged About 42 Years, R/o 373, Dhani Daruwala, Kishorpura, Jhunjhunu.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Jodhpur, Through Its Secretary, H. No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11819/2022 Shekhawati Medical Training Institute College Of Nursing, Narayan Ka Baas, Laxmangarh, Sikar, Rajasthan, Through Its Secretary Shri Sunil Kumar S/o Shri Bhanwar Lal, Aged About 39 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of

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Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Sciences, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11878/2022 Gayatri Vidhyapeeth, (Shree Ram College Of Nursing), 45-48 Vivek Vihar, Post Kanota, Jaipur, Rajasthan Through Its Representative Shri Rishi Sharma S/o Shri Damodar Sharma, Aged About 36 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11880/2022 Vyas College Of Nursing, Haud Pali Road, Jodhpur, Rajasthan Through Its Principal Shri Manish Saraswat S/o Late Shri Satish Chand Sharma, Aged About 40 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39,

(18 of 74) [CW-3962/2022]

Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11884/2022 Gayatri Vidhyapeeth, (Nimt College Of Nursing), 1-4 Indira Gandhi Nagar, Bagrana, Post Kanota, Agra Road, Jaipur, Rajasthan, Through Its Representative Shri Rishi Shama S/o Shri Damodar Sharma, Aged About 35 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11887/2022 Shaheed Bhai Sukha Singh Mehtab Singh Charitable Foundation, (Sant Baba Fateh Singh Chanan Singh Nursing Institute), Vill. 5 N.P. Dabla (Budha Johar), Tehsil Raisinghnagar, Dist. Sri Ganganagar (Rajasthan), Through Its Representative Shri Karanveer Singh S/o Shri Balvinder Singh, Aged About 38 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

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2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11891/2022 Maa Sharde Janhitay Seva Sansthan, Maa Sharde Nursing School, Gangadtalai, Banswara, Rajasthan, Through Its President Shri Rajendra Kumar Taior S/o Shri Tola Chand, Aged About 54 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

4. Rajasthan Private Nursing School And Colleges Federation, Through Its Chairman, 357, Laxmi Nagar, Paota B Road, Jodhpur, Rajasthan - 342001.

----Respondents S.B. Civil Writ Petition No. 11904/2022 Navjeevan Shikshan Sansthan (Navjeevan College Of B.sc. Nursing), Khuri Bari, Laxmangarh, Sikar, Rajasthan, Through Its Secretary Shri Sunil Kumar S/o Shri Banwar Lal Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Medical And Health Department (Group-3), Government Of Rajasthan, Govt. Secretariat, Jaipur Rajasthan.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

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3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12167/2022 Shri Bajrang Nursing College, Bharatpur Road, Deeg, Bharatpur, Under The Management Of Shri Bajrang College Pharmacy Siksha Samiti, Deeg Bharatpur, Through Its Secretary Suresh Chandra Sharma S/o Sh. Parsadi Lal Sharma, Aged About 63 Years, Resident Of Bhuda Gate Deeg, Bharatpur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Jodhpur, Through Its Secretary, H.no. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12428/2022 Private Physiotherapy, Nursing And Paramedical Institution Society Office Address- Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan Through Its Secretary Dilip Tiwari S/o Shri Anand Ram Tiwari, Aged About 62 Years

----Petitioner Versus State Of Rajasthan, Through The Secretary, Department Of Medical And Health (Group-3), Government Of Rajasthan, Jaipur.

                                                                  ----Respondent



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S.B. Civil Writ Petition No. 12855/2022 Shri Matsaya Jan Kalyan Samiti, Salauda Turn, Gangapur City, Sawai Madhopur, Rajasthan, Through Its Secretary Shree Arjun Lal S/o Shri Kalu Ram, Aged About 76 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 12928/2022 Ridhi Sidhi Education And Research Society, A-343, Saraswati Nagar, Jodhpur Through Its Secretary, Ashok Bishnoi S/o Malkan Singh, Age 34 Years, Resident Of 5, Ratanada Extension Scheme, Jodhpur.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan Nursing Council, Jaipur Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. The Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Sector-18, Pratap Nagar, Tonk Road, Jaipur.

4. Rajasthan Private Nursing Schools And Colleges Federation, Through Its Secretary 357, Laxmi Nagar, Paota, B-Road, Jodhpur.

                                                               ----Respondents





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S.B. Civil Writ Petition No. 12962/2022 Shri Maharashi Dadhich Shiksha Samiti (Smd College Of Nursing), Behind Semcor Factory, Naya Nohra, Baran Road, Kota, Rajasthan Through Its Secretary Shri Raj Dadhich S/o Shri R.N. Dadhich, Aged About 43 Years.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Medical And Health (Group-Iii) Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Additional Director, Medical And Health (Group-Iii) Department, Government Of Rajasthan, Jaipur.

3. Rajasthan Nursing Council, Through Its Registrar B-

39,sardar Patel Marg, C-Scheme Jaipur, Rajasthan.

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

5. Rajasthan Private Nursing Schools And Colleges Federation, Through Its Chairman, 357, Laxmi Nagar, Paota B Road, Jodhpur, Rajasthan-342001.

----Respondents S.B. Civil Writ Petition No. 12990/2022 Mahatma Gandhi B.sc Nursing College, Nh-11, Pura Ki Dhani, Post Sabalpura, Sikar, Rajasthan, Through Its Director Shri Dalu Ram S/o Shri Hadu Ram, Aged About 55 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Sciences, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

                                                                    ----Respondents



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S.B. Civil Writ Petition No. 12998/2022 Mahatma Gandhi Seva Sansthan, Rajasthan Lawan, Dausa, Rajasthan, Through Its Representative Shri Jitendra Kumar S/o Shri Govind Narayan, Aged About 47 Years.

----Petitioner Versus

1. State Of Rajasthan, Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39M Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing Schools And Colleges Federation, Through Its Chairman, 357, Laxmi Nagar, Paota B Road, Jodhpur, Rajasthan-342001.

----Respondents S.B. Civil Writ Petition No. 13001/2022 S.R. Bal Vidhya Mandir Samiti (Shri Krishna School Of Nursing), C/o 412, Master Ji Ki Dhani Bhainsawa, Via- K. Renwal The. K. Renwal, Jaipur, Rajasthan Through Its Secretary Shri Harphool Singh S/o Shri Sawai Ram Jat, Aged About 43 Years.

----Petitioner Versus

1. State Of Rajasthan, Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Additional Director, Medical And Health (Group-Iii) Department, Government Of Rajasthan, Jaipur.

3. Rajasthan Nrusing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Rajasthan Private Nursing Schools And Colleges Federation, Through Its Chairman, 357, Laxmi Nagar, Paota B Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13041/2022 Shri Balaji Shikshan Sansthan, Resident of 205, Subhash Nagar, Bhilwara, Rajasthan, Through Its President Shree Pramod Tiwari

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S/o Shri Gopal Lal Tiwari, Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Sciences, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13200/2022 Murali Singh Yadav Memorial Nursing Institute, Karni Coach, Udairamsar, Bikaner Being Run By Society Murali Singh Yadav Memorial Prashikshan Sansthan, Udairamsar, Bikaner Through Its President Kuldeep Yadav S/o Shri Manmohan Singh Yadav, Aged 36 Years, Resident Of Karni Coach, Udairamsar, District Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Pot No. 273, Subhash Nagar, Pal Road, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 13239/2022 Savitri Devi B.sc Nursing College, Karni Coach, Udairamsar, Bikaner Being Run By Society Murali Singh Yadav Memorial Prashikshan Sansthan, Udairamsar, Bikaner Through Its President

(25 of 74) [CW-3962/2022]

Kuldeep Yadav S/o Shri Manmohan Singh Yadav, Aged 36 Years, R/o Karni Coach, Udairamsar, District Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 13267/2022 Murli Singh Yadav B.sc Nursing College, Karni Colony, Udairamsar, Bikaner Being Run By Society Murali Singh Yadav Memorial Prashikshan Sansthan, Udairamsar, Bikaner Through Its President Kuldeep Yadav S/o Shri Manmohan Singh Yadav, Aged 36 Years, Resident Of Karni Coach, Udairamsar, District Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 13398/2022 St. Wilfred Nursing College, Address Near Balaji Temple, Gegal Road, Ajmer (Raj.) Parent Society St. Wilfred Education Society, Sector 10, Mansarovar, Jaipur, Through Its Secretary Dr. Keshav

(26 of 74) [CW-3962/2022]

Badaya S/o Mahesh Kumar Badaya, Aged About 46 years, Resident Of A-4, Rajbhawan Road, Civil Lines, Jaipur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing Council, College Federation, Lal Kothi, Jaipur Through President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13409/2022 Geetanjali College Of Nursing, Borawar, Nagaur, Under The Management Of Getanjali Shikshan Sansthan, Borawar, Tehsil Makrana, District Nagaur (Raj.), Through Its Secretary Lal Mohammed Khan S/o Sh. Saraj Ahmed, Aged About 53 Years, Deshwali, Mohalla, Borawar, Tehsil Makrana, District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

                                                                 ----Respondents



                                          (27 of 74)                  [CW-3962/2022]


S.B. Civil Writ Petition No. 13700/2022 Shri Ram Shiksha Samiti (Saraswati College Of Nursing), Having Its Registered Office At Village Gonera, Kotputli, Jaipur, Rajasthan Through Its Secretary Umrav Singh Gurjar S/o Prabhat Gurjar, Age 60 Years, R/o Ward No. 2, Jodi Ke Pass, Sevara, Teori, Jaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Jaipur Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health Sciences, Through Its Registrar, Kumbha Marg, Sector - 18, Pratap Nagar, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur, Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13730/2022 Vivekanand Nursing College, Tigariya Tehsil Chomu, District Jaipur (Raj.), Under The Management Of Rameshwar Prasad Memorial Shikshan Samiti Through Its Secretary Meghraj Yadav S/o Rameshwar Prasad Yadav, Aged About 44 Years Resident Of Shyamnagar Colony, Railway Station Road, Chomu, Jaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road,

(28 of 74) [CW-3962/2022]

Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13910/2022 Maa Jijabai College Of Nursing, Under The Management Of Maa Jijabai Shikshan Sansthan, Through Its Chairman Sunil Sharma S/o Girdhari Lal Sharma, Aged About 43 Years, Resident Of Ward 8, Railway Station Road, Chomu, District Jaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Raj.).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing Council Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13938/2022 Times College Of Nursing, Hanumangarh Town, Hanumangarh, Rajasthan Through Its Parental Body Times Educational Society, Hanumangarh Town, Hanumangarh, Through Its Secretary Gopal Kishan Loddha S/o Sh Bhagirathmal Loddh, Aged About 64 Years, Resident Of 184, Punjabi Mohalla, Hanumangarh Town, (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

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4. Rajasthan Private Nursing Council Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14146/2022 Mahatma Gandhi Seva Sansthan, Rajasthan, Lawan, Dausa, Rajasthan Through Its Representative Shri Jitendra Kumar S/o Shri Govind Narayan, Aged About 47 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing Schools And Colleges Federation, Through Its Chairman, 357, Laxmi Nagar, Paota B Road, Jodhpur, Rajasthan-342001.

----Respondents S.B. Civil Writ Petition No. 14170/2022 Shree Vinayak Institute Of Medical Technology, Address Rajat Path Mansarovar, Jaipur, Rajasthan Through Its Representative Sayar Parihar S/o Shri Kana Ram Parihar, Aged About 27 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road,

(30 of 74) [CW-3962/2022]

Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14275/2022 Agrani Society For Education And Development, (G.l. Saini Memorial College Of Nursing), 7-8, Radha Nikunj, Rampura Mod, Iskan Road, Opp. Vijay Path, Mansarover, Jaipur, Rajasthan, Through Its Director Dr. Pramod Pal S/o Shri Yash Pal Yash, Aged About 40 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14389/2022 G.l. Saini Memorial College Of Nursing, 7-8, Radha Nikunj, Rampura Mod, Iskan Road, Opp. Vijay Path, Mansarover, Jaipur, Rajasthan, Through Its Director Dr. Pramod Pal S/o Shri Yashpal Yash, Aged About 40 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its

(31 of 74) [CW-3962/2022]

Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14686/2022 Sorabh Nursing College, Karauli Road, Kheda, Hindauncity, District Karauli Being Run By Society Rajasthan Delhi Education Society, 357, Laxmi Nagar, Paota B Road, Jodhpur Through Its Secretary Mahesh Singh Beniwal S/o Vijay Singh Beniwal, Aged 43 Years, R/o 357, Laxmi Nagar, Paota B Road, Jodhpur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 17202/2021

Shri Vinayaka Mission Medical And Education Society (Symbiosis Institute Of Nursing), Plot No 262, Sector 26, Pratap Nagar, Jaipur, Rajasthan Through Its President Ram Babu Sharma S/o Shri Ramji Lal Sharma Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health Sciences, Through Its Registrar, Sector 18, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

                                              (32 of 74)                   [CW-3962/2022]


4.       Private    Physiotherapy,             Nursing        And      Para     Medical

Institutions Society Having Office Address At Plot No. 273, Subhash Nagar, Pal Road, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 8352/2022

Murali Singh Yadav Memorial Prashikshan Sansthan, Udairamsar, Bikaner Through Its Secretary Kuldeep Yadav S/o Shri Manmohan Singh Yadav, Aged 37 Years, R/o Udairamsar, District Bikaner (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Director, Animal Husbandry Department, Jaipur.

2. Deputy Secretary To The Government, Department Of Animal Husbandry, Secretariat, Jaipur.

3. Coordinator, College Of Veterinary And Animal Science, Rajasthan University Of Veterinary And Animal Sciences, Bikaner.

----Respondents S.B. Civil Writ Petition No. 10668/2022

Ambika Vikas Sansthan, (Ambika School Of Nursing), B-22, Saraswati Nagar, Bassni, Jodhpur Rajasthan Through Its Authorized Secretary Deepak Shrivastav S/o Shri S.p. Shrivastav, Aged About 65 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health Sciences, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions, Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

                                                                    ----Respondents



                                          (33 of 74)                  [CW-3962/2022]




S.B. Civil Writ Petition No. 10716/2022 Vivekanand College Of Nursing, Katar Chhoti Churu, Being Run By Society Vivekanand Vidya Ashram Sanstha, Katar Chhoti, Churu Through Its Secretary Ram Chandra Legha S/o Shri Laxmanram, Aged About 45 Years, R/o Katar Chhoti, Tehsil Bidasar, Churu (Raj.).

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal President, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur.

4. Rajasthan Private Nursing Schools And Colleges Federation, Jaipur, E-277, Nakul Path, Lal Kothi Yojana, Jaipur.

S.B. Civil Writ Petition No. 11401/2022 NIMT College Of Nursing, 104, Indira Gandhi Nagar, Bagrana, Post Kanota, Agra Road, Jaipur (Rajasthan) Through Its President Dr. R.D. Sharma S/o Shri Krishna Gopal Sharma, Aged About 64 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Additional Director, Medical And Health (Group-Iii) Department, Government Of Rajasthan, Jaipur.

3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jothpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

                                                                ----Respondents


                                       (34 of 74)                   [CW-3962/2022]




S.B. Civil Writ Petition No. 12440/2022

Shri Bajrang B.Sc Nursing College, Deeg, Bharatpur, Under The Management Of Shri Bajrang Vidhyalay Samiti, Deeg Bharatpur, Through It's Secretary Mahesh Chand Sharma S/o Sh. Parsadi Lal Sharma, Aged About 58 Years, R/o Bhuda Gate Deeg, Bharatpur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health Sciences, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Jodhpur, Through Its Secretary, H. No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 13220/2022

Adarsh Vikasatmak Shikshan Sansthan, Through Its Secretary Om Prakash Bishnoi, S/o Tej Raj Panwar, Age - 38 Years, Resident Of - C-80, Chopasani Housing Board, Shankar Nagar, Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Jaipur Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg,sector-18, Partap Nagar, Tonk Road, Jaipur.

                                          (35 of 74)                 [CW-3962/2022]


4.    Private     Physiotherapy,           Nursing        And     Para   Medical

Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 14000/2022

Times College Of Nursing, Hanumangarh Town, Hanumangarh, Rajasthan Through Its Parental Body Times Educational Society, Hanumangarh Town, Hanumangarh, Through Its Secretary Gopal Kishan Laddh S/o Sh. Bhagirathmal Laddh, Aged About 53 Years, Resident Of 184, Punjabi Mohalla, Hanumangarh Town (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

6. The Social Justice And Empowerment Department, Through Its Secretary, Secretariat, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14869/2022 Khwaja Garib Nawaz College Of Nursing, Near Sabalpura, Fatehpur Road, Nh-11, Sikar, Rajasthan, Through Its Chairman Shri Khadim Hussain Khatri S/o Shri Mohammed Yasin Khatri, Aged About 63 Years.

                                                                   ----Petitioner
                                    Versus



                                         (36 of 74)                  [CW-3962/2022]


1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 14870/2022

Bharatiya Educational, Cultural And Welfare Trust, (Khwaja Garib Nawaz College Of Nursing), Nh-11, Fatehpur Road, Near Sabalpura, Sikar, Rajasthan Through Its Secretary Shri Khadim Hussain Khatri, S/o Shri Mohammed Yasin Khatri, Aged About 63 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 14881/2022

Anupama Medical Prashikshan Sansthan, Jeevan Nagar, Sikar,

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Rajasthan, Through Its Secretary Shree Rajendra Modi S/o Shri Bhanwar Lal Modi, Aged About 58 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Joint Secretary (Group-3), Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14887/2022

Ramayan Shikshan Sansthan, (Pink City College Of Nursing), 59-60, Green Colony, Moti Nagar, Queens Road, Jaipur Through Its President Shri Shyam Sunder Ramawat S/o Shri Raja Ram Ramawat, Aged About 55 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Joint Secretary (Group-3), Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

5.     Private     Physiotherapy,          Nursing       And      Para   Medical



                                          (38 of 74)                  [CW-3962/2022]



Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 14888/2022

Annpurna Medical Training, (College Of Nursing) Sikar, Jaipur Road Sikar - 332001, Rajasthan Through Its Secretary Shri Om Prakash Sharma S/o Shri Partu Ram, Aged About 55 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Joint Secretary (Group-3), Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 14890/2022

Raghukul Research And Technical Institute, R/o Raghukul Model Town-A, Malviya Nagar, Jagatpura Road, District Jaipur, Rajathan Through Its President Nagendra Singh S/o V.s. Shekhawat, Aged About 48 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

(39 of 74) [CW-3962/2022]

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School And College Federation, Through Its President, 357 Laxmi Nagar, Paota B-Road, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 14891/2022

Shri Balaji Shikshan Sansthan, C/o 205 Subhash Nagar, Bhilwara, Rajasthan, Through Its President Shree Pramod Tiwari, S/o Shri Gopal Lal Tiwari, Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14893/2022 Mahatma Gandhi B.Sc. Nursing College, Nh-11, Pura Ki Dhani, Post- Sabalpura, Sikar, Rajasthan Through Its Director Shri Dalu Ram S/o Shri Hadu Ram, Aged About 55 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of

(40 of 74) [CW-3962/2022]

Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 15385/2022 Shri Jagdish Prashad Charitable Trust, (Kalpatru College Of B.c. Nursing), Eklingpura, Jhamar Kotada Road, Opp. Patel Petrol Pump, Udaipur, Rajasthan Through Its Managing Trustee Shri Nitin Pahuja S/o Shri Kamal Pahuja, Aged About 31 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 15418/2022 Maa Gayatri School Of Nursing, Through Its Representative Shri Karan Singh Rathore S/o Shri Durjan Singh Rathore, Aged About 33 Years R/o Plot No. 6-7, Transport Nagar, Bedvas, District Udaipur, Rajasthan.

                                                             ----Petitioner



                                      (41 of 74)                   [CW-3962/2022]



                                Versus

1. State Of Rajasthan, Through The Secretary, Medical And Health (Group Iii) Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 15731/2022

Deepshikha Kala Sansthan, Having Its Registered Office At Sector 3, Varun Path, Mansarvoar, Jaipur, Rajasthan Through Its Director Mr. Prem Surana S/o Nirmal Kumar Surana, Age 66 Years, Resident Of 08 Gaurav Nagar, Near Cm House, Civil Lines, Jaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan Nursing Council, Jaipur, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. The Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Sector - 18, Pratap Nagar, Tonk Road, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 8791/2022 Murli Singh Yadav B. Sc. Nursing College, Karni Colony,

(42 of 74) [CW-3962/2022]

Udairamsar, Bikaner Run By Society Murli Singh Yadav Memorial Prashikshan Sinsthan, Udairamsar, Bikaner Through Its Secretary Kuldeep Yadav S/o Manmohan Singh Yadav, Aged 44 Years, R/o Karni Coach, Udairamsar, District Bikaner (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

----Respondents

S.B. Civil Writ Petition No. 8806/2022 SKG Memorial Nursing Institute, Khasra No. 438, Jhalamand, Jodhpur Being Run By Society Shubh Education And Welfare Society, First Residency Road, Jodhpur Through Its Principal Mana Ram S/o Shri Mohan Ram, Aged 38 Years, Resident Of Bhagwanpura, Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

                                                             ----Respondents



                                      (43 of 74)                    [CW-3962/2022]



S.B. Civil Writ Petition No. 8807/2022 Geetanjali College Of Nursing Borawar, Nagaur, Under The Management Of Geetanjali Shikshan Sansthan, Borawar, Tehsil Makrana, District Nagaur Raj., Through Its Secretary Lal Mohammed Khan Son Of Sh. Saraj Ahmed, Aged About 53 Years, Deshwali Mohalla, Borawar, Tehsil Makrana, District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8820/2022 Raghukul Research And Technical Institute, R/o Raghukul Model Town-A, Malviya Nagar, Jagatpura Road, District Jaipur, Rajasthan Through Its President Nagendra Singh S/ o V.s. Shekhawat, Aged About 48 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

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      39,   Sardar       Patel       Marg,        C-Scheme,           Jaipur
      (Rajasthan).
3.    Rajasthan     University        Of     Health         And     Science,

Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School And College Federation, Through Its President, 357, Laxmi Nagar, Paota B Road, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 8835/2022 Ambika Vikas Sansthan (Ambika School Of Nursing), B-22, Saraswati Nagar, Bassni, Jodhpur Rajasthan Through Its Authorized Secretary Deepak Shrivastav S/o Shri S.p. Shrivastav, Aged About 65 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8839/2022 Shri Bajrang Nursing College, Bharatpur Road, Deeg, Bharatpur, Under The Management Of Shri Bajrang College Pharmacy Siksha Samiti, Deeg Bharatpur, Through Its Secretary Suresh Chandra Sharma S/o Sh. Parsadi Lal Sharma, Aged About 63 Years, Resident Of Bhuda Gate, Deeg, Bharatpur (Raj.)

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----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8840/2022 Times College Of Nursing Hanumangarh, Rajasthan Through Its Parental Body Times Educational Society, Hanumangarh Town, Hanumangarh, Through Its Chairman Sagarmal Laddha S/o Shri Bhagirathmal, By Caste Agarwal, Aged About 64 Years, Resident Of Hanumangarh (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

                                     (46 of 74)                    [CW-3962/2022]



4.    Rajasthan      Private         Nursing          School        College

Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8841/2022 Smt. Savitri Bai Fule Memorial Sansthan, Bagwara, Near Daulatpura Toll Plaza, Express Highway Jaipur, Rajasthan Through Its Deputy Secretary Shri Subhash Chand Saini S/ o Shri Arjun Lal Saini, Aged About 42 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8843/2022 Shri Bajrang B.sc Nursing Clg Deeg, Bharatpur, Under The Management Of Shri Bajang Vidhyalay Samiti, Deeg Bharatpur, Through Its Secretary Mahesh Chand Sharma S/o Sh. Parsadi Lal Sharma, Aged About 58 Years, Resident Of Bhuda Gate, Deeg, Bharatpur (Raj.)

----Petitioner

(47 of 74) [CW-3962/2022]

Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8885/2022 Rawat Nursing College, Karni Vihar, Heerapura, Ajmer Road, Jaipur, Rajasthan, Through Its Secretary Shri Hemendra Singh Rawat S/o Shri Bacchan Singh Rawat, Aged About 32 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road,

(48 of 74) [CW-3962/2022]

Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8907/2022 Sorabh Nursing College, Karauli, Road, Kheda, Hindauncity, District Karauli Being Run By Society Rajasthan Delhi Education Society, 357, Laxmi Nagar, Paota B Road, Jodhpur Through Its Secretary Mahesh Singh S/o Vijay Singh, Aged 43 Years, R/o C-40, Kusum Vihar, Jagatpura, Jaipur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan Private Nursing School Colleges Federation, Jaipur, E-277, Nakul Path, Lal Kothi, Yojana, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8934/2022 Seedling School Of Nursing, Jagatpura, Jaipur, Rajasthan, Through It Representative Shri Sayar Parihar S/o Shri Kana Ram Parihar, Aged About 27 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

(49 of 74) [CW-3962/2022]

3. Jaipur National University, Through Its Registrar, Jagatpura, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8940/2022 Shaheed Bhai Sukha Singh Mehtab Singh Charitable Foundation, (Sant Baba Fateh Singh Chanan Singh Nursing Institute), Vill. 5 N.P. Dabla (Budha Johar), Tehsil Raisinghnagar, Distt. Sri Ganganagar (Rajasthan), Through Its Representative, Shri Karanveer Singh S/o Shri Balvinder Singh, Aged About 38 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8943/2022 Seedling School Of Nursing, Jagatpura, Jaipur, Rajasthan, Through Its Representative Shri Sayar Parihar S/o Shri Kana Ram Parihar, Aged About 27 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

(50 of 74) [CW-3962/2022]

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Jaipur National University, Through Its Registrar, Jagatpura, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8945/2022 St. Wilfred Nursing College, Address Near Balaji Temple, Gegal Road, Ajmer (Raj.) Parent Society St. Wilfred Education Society, Sector 10, Mansarovar, Jaipur, Through Its Secretary Dr. Keshav Badaya S/o Mahesh Kumar Badaya, Aged About 46 Resident Of A 4, Rajbhawan Road, Civil Lines, Jaipur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8946/2022 Raj Jindal Hospital And Research Center Pvt. Ltd., S.P.

                                     (51 of 74)                    [CW-3962/2022]



Mukherjee   Nagar,     Bharatpur           Rajasthan         Through     Its

Director Lokesh Jindal S/o P.R. Jindal, Aged About 51 Years, R/o 61 A, Ranjeet Nagar, Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Rajasthan Private Nursing School College Federation, Lal Kothi, Jaipur Through Its President.

5. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 8947/2022 Gayatri Vidhyapeeth (Shree Ram College Of Nursing ), 45- 48 Vivek Vihar, Post Kanota, Jaipur, Rajasthan, Through Its Representative Shri Rishi Sharma S/o Shri Damodar Sharma, Aged About 36 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar,

(52 of 74) [CW-3962/2022]

Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9033/2022 NIMT College Of Nursing, 1-4, Indira Gandhi Nagar, Bagrana, Post Kanota, Agra Road, Jaipur (Rajasthan) Through Its President, Dr. R.D Sharma S/o Shri Krishna Gopal Sharma, Aged About 64 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Additional Director, Medical And Health (Group-III) Department, Government Of Rajasthan, Jaipur.

3. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9034/2022 Naman Hospital And Institute Of Nursing, 1, 1A, 2 Mahaveer Nagar, Muhana Road, Opp. V.t. Road, Mansarovar, Jaipur, Rajasthan, Through Its Chairman Shri B.s. Poswal S/o Shri L.r. Poswal, Aged About 50 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

(53 of 74) [CW-3962/2022]

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 9341/2022 Shri Matsaya Jan Kalyan Samiti, Salauda Turn, Gangapur City, Sawai Madhopur, Rajasthan, Through Its Secretary Shree Arjun Lal S/o Shri Kalu Ram, Aged About 76 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 10673/2022 Shri Balaji Shikshan Sansthan, C/o 205 Subhash Nagar, Bhilwara, Rajasthan, Through Its President Shree Pramod Tiwari S/o Shri Gopal Lal Tiwari, Aged About 37 Years.

                                                              ----Petitioner
                               Versus



                                        (54 of 74)                   [CW-3962/2022]



1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan University Of Health Science, Through Its Registrar, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions, Branch Office Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11815/2022 Geetanjali College Of Nursing, Borawar, Nagaur, Under The Management Of Geetanjali Shikshan Sansthan, Borawar, Tehsil Makrana, District Nagaur (Raj.), Through Its Secretary Lal Mohammed Khan S/o Sh. Saraj Ahmed, Aged About 53 Years, Deshwali Mohalla, Boarawar, Tehsil Makrana, District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur, (Rajasthan).

3. Rajasthan Private Nursing School College Fedaration, Lal Kothi, Jaipur Through Its President.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Jodhpur Through Its Secretary, Plot No.273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

                                      (55 of 74)                   [CW-3962/2022]



                                                            ----Respondents


S.B. Civil Writ Petition No. 9819/2022

Chaudhary Kanaram Dhaka Memorial Sansthan (Ckrd Memorial School Of Nursing), Dhigal, Nawalgarh Road, Tehsil Nawalgarh, District Jhunjhunu, Rajasthan, Through Its Representative Faruk Sayed S/o Sadik Sayed, Aged About 37 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 11724/2022 Surendera College Of Nursing, A Unit Of The Late Smt. Vidyawanti Labhu Ram Foundation For Science Research And Social Welfare, H.h. Gardens, Chak 1-E Chhoti, Sri Ganganagar Through The Secretary To The Trust Gorav Gupta Son Of Late Shri Surender Kumar Aggarwal, By Caste Aggarwal, Aged About 49 Years, R/o H.h. Gardens, Chak 1-E Chhoti, Sri Ganganagar.

----Petitioner

Versus

1. State Of Rajasthan, Through The Secretary, Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Rajasthan University Of Health Sciences, Through Its Registrar, Sector 18, Pratap Nagar, Jaipur.

(56 of 74) [CW-3962/2022]

3. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur.

4. Indian Nursing Council, Through Its Secretary, Combined Councils Building, Kotla Road, Temple Lane, New Delhi.

5. The President, Rajasthan Private Nursing School Colleges Federation, E-277, Nakul Path, Lal Kothi Yojana, Jaipur.

6. The Secretary, Private Physiotherapy, Nursing And Para Medical Institution Society, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur.

7. The Chairman, Nursing Counseling Board 2021 Ruhs College Of Dental Sciences, Wqqv 47R, Jhotwara Road, Subhash Nagar, Shastri Nagar, Near Tb Hospital, Jaipur.

----Respondents

S.B. Civil Writ Petition No. 14375/2022

B.m. Education Foundation Trust, (Shekhawati Nursing Training Centre), Hari Kunj, Pilani, Jhunjhunu, Rajasthan, Through Its Secretary Shri Pradeep Kumar S/o Shri Om Prakash Sharma, Aged About 45 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents

S.B. Civil Writ Petition No. 14883/2022

(57 of 74) [CW-3962/2022]

M.B. Health And Hygiene Nursing Shikshan Sansthan, (M.b. College Of Nursing), Dungarpur Through Its Secretary Shri Kapil Anand Kalal S/o Shri Poonam Chand Kalal, Aged About 41 Years, R/o Shastri Colony, Badal Mahal Road, Dungarpur - 314001 - Rajasthan

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

5. Rajasthan Private Nursing Schools And Colleges Federation, Through Its Chairman, 357, Laxmi Nagar, Paota B Road, Jodhpur, Rajasthan - 342001.

----Respondents

S.B. Civil Writ Petition No. 14885/2022

M.b. Health And Hygiene Nursing Shikshan Sansthan, (M.b. College Of Nursing), Dungarpur Through Its Secretary Shri Kapil Anand Kalal S/o Shri Poonam Chand Kalal, Aged About 41 Years, R/o Shastri Colony, Badal Mahal Road, Dungarpur - 314001 - Rajasthan

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

(58 of 74) [CW-3962/2022]

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

5. Rajasthan Private Nursing Schools And Colleges Federation, Through Its Chairman, 357, Laxmi Nagar, Paota B Road, Jodhpur, Rajasthan - 342001.

----Respondents S.B. Civil Writ Petition No. 14896/2022

Shri Matsaya Jan Kalyan Samiti, Salauda Turn, Gangapur City, Sawai Madhopur, Rajasthan, Through Its Secretary Shree Arjun Lal S/o Shri Kalu Ram, Aged About 76 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

                                                           ----Respondents





                                            (59 of 74)                    [CW-3962/2022]



S.B. Civil Writ Petition No. 15916/2022

Rawat Nursing College, Karni Vihar, Heerapura, Ajmer Road, Jaipur, Rajasthan, Through Its Secretary Shri Hemendra Singh Rawat S/o Shri Bacchan Singh Rawat, Aged About 32 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Rajasthan).

2. Rajasthan Nursing Council, Through Its Registrar, B-

39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

----Respondents

For Petitioner(s) : Mr. Vikas Balia, Sr. Adv. with Mr. Ankur Mathur Mr. B.S. Sandhu Mr. C.S. Kotwani Mr. Shreyansh Mardia Mr. G.R. Goyal Ms. Swati Shekhar Ms. Aishwarya Sangwa Mr. Dinesh Kumar Ojha Mr. Rajender Katariya Mr. Rajesh Choudhary For Respondent(s) : Mr. Virendra Lodha Sr. Adv. assisted by Mr. Rachit Sharma through VC Mr. Manish Vyas, AAG Mr. Sandeep Shah, Sr. Adv. & AAG assisted by Mr. Abhimanyu Singh Ms. Akshiti Singhvi

(60 of 74) [CW-3962/2022]

Mr. Mahendra Vishnoi Mr. Sangram Singh Dr. Mohit Singhvi Mr. Kailash Choudhary Mr. Sheetal Kumbhat Ms. Pratyushi Mehta Mr. Praveen Vyas Mr. Bhavit Sharma Mr. Vinay Kothari Mr. K. S. Rajpurohit, AAG Mr. Manish Tak, AAG

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

Judgment Reserved on : 19/10/2022.

Judgment Pronounced on : 04/11/2022

The basic relief sought for in all these writ petitions revolves

around the order dated 07.06.2022 passed by the Principal

Secretary, Medical and Health Department (Group-III)

Government of Rajasthan Jaipur vide which "No Objection

Certificate/ Essentiality Certificate" for enhancement of seats/

establishment of colleges has either been denied/ rejected or is

pending consideration before the State Government and thus all

consequential benefits flowing therefrom have been denied to the

respective petitioners institutions. Besides this relief, in some of

the writ petitions, it is also prayed that the respondents may be

directed to include the name of the petitioners institutions in the

list of eligible institution for the purpose of counselling in GNM/

B.Sc Nursing course with enhanced intake capacity of students for

Academic Session 2022-23.

(61 of 74) [CW-3962/2022]

Since in all these writ petitions, the principal grievance of the

petitioners institutions is for quashing the condition of 100 bedded

own hospital enumerated in the order dated 07.06.2022 passed by

the Principal Secretary, Medical and Health Department (Group-

III), Government of Rajasthan Jaipur, with the consent of all the

learned counsel for the parties, the present batch of writ petitions

is being heard and decided by this common judgment.

For ready reference, the impugned condition of 100 bedded

own hospital enumerated in the order dated 07.06.2022 reads as

under:

"(A) futh {ks= esa uohu uflZax [email protected] [kksyus gsrq uhfr ,oa izfØ;k%&

• ,sls futh fo'ofo|ky; tks esfMdy dkWyst lapkfyr dj jgs gSa ;k ,slh laLFkk,sa tks esfMdy dkWyst lapkfyr dj jgh gSa vFkok ,slh laLFkk,sa tks Lo;a dk 100 cSM la[;k dk gkWLihVy lapkfyr dj jgh laLFkkvksa dks ekU;rk gsrq vkosnu djuk gksxkA"

The core question which is to be decided in the present batch

of writ petitions is that:

"Whether the State Government can impose a condition of having 100 bedded own hospital to get "No Objection Certificate" for establishment of the Nursing Colleges/enhancement of the seats in such Colleges?"

Learned counsel appearing for the petitioners institutions

while restricting their submissions only to the question framed

hereinabove prayed that the condition of 100 bedded own hospital

enumerated in the impugned order dated 07.06.2022 may be

quashed and as a consequence thereof, the benefits flowing

therefrom may be granted to the petitioners Institutions. Learned

counsel also submitted that the petitioners Institutions have

constructed the requisite infrastructure and all other facilities as

(62 of 74) [CW-3962/2022]

per the guidelines of the Indian Nursing Council and have

preferred an application for the purpose of granting "No Objection

Certificate" from the State Government in accordance with law. It

is also asserted that the inspections of some of the institutions

have already been done by the Rajasthan Nursing Council and the

recommendations have also been made in favour of the

institutions as those institutions fulfill the guidelines mandated in

the regulations of the Indian Nursing Council (Revised Regulations

& Curriculum for B.Sc Nursing Program) Regulations, 2020

(hereinafter referred to as 'the Regulation, 2020').

It is also argued that some of the Institutions are in vogue

for last many years imparting Nursing education and since they

intend to enhance their intake capacity of students, they have

applied for increase in the number of seats. Since the procedure

for establishment of an Institution and for enhancement of the

seats is same, therefore, the same procedure has been followed

by the respective institutions.

Learned counsel for the petitioners vehemently submitted

that despite the Institutions having all the requisite infrastructure

in consonance with the norms laid down by the Indian Nursing

Council, they are being denied the "No Objection Certificate" by

the State Government and the only reason for denial of the "No

Objection Certificate" is the condition of 100 bedded own hospital

mentioned in the order dated 07.06.2022 issued by the State

Government. Learned counsel for the petitioners further submitted

that such condition is in gross violation of the eligibility conditions

laid down by the Indian Nursing Council. Learned counsel for the

petitioners argued that such addition or inclusion of the condition

is not within the domain of the State Government and by virtue of

(63 of 74) [CW-3962/2022]

inclusion of such condition by the State Government, the norms/

regulations made by the Indian Nursing Council are

breached/overreached.

It is also contended that the power for imposing eligibility

condition is vested with the Central Regulatory Body i.e. Indian

Nursing Council and therefore, the State cannot impose any other

condition for grant of "No Objection Certificate". Learned counsel

submitted that the Indian Nursing Council has prescribed the

Standards of Nursing Education to be followed throughout the

country and therefore, there has to be uniformity of the Standards

in the country and a particular State cannot add or amend any

condition which is not prescribed in the notification/ norms of the

Indian Nursing Council.

Learned counsel for the petitioners on the strength of the

object of the Indian Nursing Council Act, 1947 have also tried to

persuade this Court that the condition enumerated in the order

dated 07.06.2022 is practically changing the eligibility condition

prescribed by the Indian Nursing Council and thus, in the State of

Rajasthan, there would be a different set of rules for getting "No

Objection Certificate" in such cases.

Learned counsel for the petitioners asserted that the

legislative competence of the Parliament and the Legislatures of

the State to make laws under Article 246 of the Constitution of

India is regulated by the Seventh Schedule of the Constitution.

The Central Government and its functionaries are the only

competent authorities to coordinate and determine the Standards

of education in the Institution for higher education or research and

scientific and technical institutions and therefore, by virtue of

Indian Nursing Council Act, 1947, the Standards have been

(64 of 74) [CW-3962/2022]

prescribed by the Indian Nursing Council. Learned counsel

therefore, submitted that any deviation or addition in the

Standards laid down by the Indian Nursing Council will be in

violation of the Central Act.

Learned counsel for the petitioners submitted that for the

purpose of imparting practical training to the Nursing Students,

the institutions must have a parent hospital as mentioned in the

Regulation, 2020. The eligibility criteria of being a parent hospital

has elaborately been mentioned in the Regulation, 2020 which

takes care of the fact that a nursing institution should have 100

bedded parent hospital as per the norms prescribed in the

Regulation, 2020 for imparting practical training to the nursing

students, therefore, there is no requirement of having 100 bedded

own hospital for institution/college.

Learned counsel for the petitioners further submitted that

even as per Section 3 of the Rajasthan Nurses, Midwives, Health

Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(hereinafter referred to as 'the Act of 1964'), power has been

conferred to the State Government to establish by Official Gazette

a Council to be known as Rajasthan Nursing Council and as per

Section 10 of the Act of 1964, authority and power has been

granted to the Council to make regulations consisting with this Act

and the Rules made thereunder. He further submitted that as per

Section 24 of the Act of 1964, power has been granted to the

Council to make regulations after duly notifying in the official

gazette for the purposes mentioned therein and the Rules and

Regulations as laid down shall confirm to the Central Legislation

i.e. the Indian Nursing Council Act, 1947. Learned counsel also

submitted that since the Indian Nursing Council is holding the field

(65 of 74) [CW-3962/2022]

for prescribing the uniform Standards, the State Government by

virtue of the order dated 07.06.2022 has virtually amended/

inserted the condition which is not within their domain. He further

submitted that by virtue of addition of such condition, the

petitioners Institutions in Rajasthan will be discriminated viz-a-viz

other similarly situated Institutions in the other States of the

country. To buttress their contention, learned counsel for the

petitioners relied upon the judgment of the Hon'ble Supreme

Court in the case of State of T.N. & Ors vs. Adhiyaman

Educational & Research Institute and Ors., (1995) 4 SCC

104.

Learned counsel for the petitioners, therefore, prayed that

the writ petitions may be allowed and the condition of 100 bedded

own hospital enumerated in the order dated 07.06.2022 may be

quashed and set aside and the petitioners may be granted "No

Objection Certificate" and other consequential reliefs if they are

meeting all other criteria as laid down in the regulations of Indian

Nursing Council.

Per contra, Mr. Sandeep Shah, learned Senior Counsel cum

Additional Advocate General appearing for the respondent, while

supporting the impugned condition mentioned in the order dated

07.06.2022, submitted that it is well within the domain of the

State Government to impose a condition for grant of "No Objection

Certificate", if the same is in the larger interest of the State and

the society. Learned Senior counsel submitted that because of the

mushroom growth of the fake Nursing Institutions in the State of

Rajasthan, this condition has been imposed. He also submitted

that the Standards of the Nursing Education in the State is

stagnating day by day on the ground that lots of Colleges which

(66 of 74) [CW-3962/2022]

are not meeting the requisite criteria have emerged and creating a

threat to the health of the residents of the State of Rajasthan. To

curb the menace of the Institutions which are not meeting the

Standards, such condition has been imposed by the State

Government. Learned counsel for the State further submitted that

the State Government is well within its power to impose such

condition as per the regulations issued by the Indian Nursing

Council. There is a requirement for such Institutions to obtain "No

Objection Certificate"/ Essentiality Certificate from the State

Government. Since the Indian Nursing Council has mandated the

State Government to issue Essentiality Certificate/'No Objection

Certificate', the State Government is well within its rights to

impose certain conditions to check the mushroom growth of

ineligible Institutions in the State of Rajasthan imparting Nursing

Education. He further submitted that there is no conflict between

the Central Legislation and the condition imposed by the State

vide order dated 07.06.2022. The condition of 100 bedded own

hospital imposed by the State Government is just supplementary

to the condition imposed by the Indian Nursing Council and the

State can certainly impose additional conditions for the purpose of

curbing the mushroom growth of ineligible Institutions in the State

of Rajasthan. He, therefore, submitted that the condition of having

100 bedded own hospital in the order dated 07.06.2022 is just

and proper. He, therefore, prayed that the writ petitions are

devoid of merit and the same may be dismissed.

Mr. Manish Vyas, learned Additional Advocate General

appearing on behalf of the State Government adopted the

arguments of Mr. Sandeep Shah, learned Additional Advocate

General and additionally submitted that to check the growth of

(67 of 74) [CW-3962/2022]

fake Nursing Colleges in the State of Rajasthan, a condition has

been imposed vide the order dated 07.06.2022, whereby the

organization (Trust) desirous of establishing Nursing School/

College must have their own hospital of 100 beds capacity. He

submitted that by virtue of this condition, only genuine

Institutions imparting the Nursing Education in the State will

function for the greater benefit of the residents of the State and

the Standards of Education imparted by the Private Institutions

will enhance. He, therefore, submitted that the condition of 100

bedded own hospital imposed in the order dated 07.06.2022 is

just, proper and correct.

I have considered the submissions made at the Bar and

have gone through the pleadings.

Brief background for understanding the controversy in the

present case is that Indian Nursing Council Act, 1947 was enacted

with a purpose and object that the Indian Nursing Council is an

autonomous body under the Government of India, Ministry of

Health and Family Welfare Constituted under the Indian Nursing

Council Act, 1947, enacted by Parliament, giving statutory powers

to maintain uniform standards and regulation of nursing education

all over the country. The Functions of the Indian Nursing Council

are as under :-

"1. To establish and monitor uniform standards of nursing for nurse midwifes, auxiliary nurse midwifes and health visitors' education by doing inspection of the institutions.

2. To recognize the qualification(s) under section 10(2) [4) of the Indian Nursing Council Act, 1947 for the purpose of registration and employment in India and abroad.

3. To prescribe minimum standards of education and training in various nursing programmes and prescribe the syllabus & regulations for nursing programs under section 16 of the Indian Nursing Council Act, 1947.

(68 of 74) [CW-3962/2022]

4. Power to withdraw the recognition of qualification under Section 14 of the Indian Nursing Council Act, 1947 in case the institution fails to maintain its standards under Section 14(1)(b) of the Act when an institution recognised by a State Council for the training of nurses midwives, Auxiliary Nurse Midwives or health visitors does not satisfy the requirements of the Council.

5. To recognize Degree/Diploma/Certificate awarded by Foreign Universities.

6. To give approval for registration of Indian and Foreign Nurses possessing foreign qualification under Section 11(2)(a) of the Indian Nursing Council Act, 1947.

7. To maintain Indian Nurses Register for registration of nursing personnel."

It can, therefore, safely be presumed that to maintain

uniformity of eligibility conditions in the Country, the Indian

Nursing Council is a Supreme Body for maintaining the standards

in the nursing programmes in the country. It is also noted that for

the purpose, the Regulation of 2020 has also been notified and as

per these Regulations, the eligible organization/ establishment

must have their own 100 bedded parent hospital. The parent

hospital has been described in the Regulation of 2020 which reads

as under:-

1. Parent Hospital (Unitary/Single Hospital)

College of Nursing should have 100 bedded parent/own hospital which is compulsory requirement.

Parent Hospital for a nursing institution having the same Trust/Society/Company which has established the nursing institution and has also established the hospital.

OR For a nursing institution (managed by Trust/Society/Company under Section 8), a 'Parent Hospital' would be a hospital either owned and controlled by the Trust/Society/Company or managed and controlled by a trustee/member/director of the Trust/Society/Company. In case the owner of the hospital is a trustee/member/director of the Trust/Society/Company, then the hospital would

(69 of 74) [CW-3962/2022]

continue to function as a 'Parent Hospital' till the life of the nursing institution.

The undertaking would also be to the effect that the trustee/member/director of the Trust/Society/Company would not allow the hospital to be treated 'Parent/Affiliated Hospital/ to any other nursing institution and will be for minimum 30 years (i.e. signed by all trustees/members/directors of Trust/ Society/Company) to the Undertaking to be submitted from the trustee/member/director of the Trust/Society/ Company.

The beds of Parent hospital shall be in one Unitary Hospital i.e. in same building/same campus. Further, the Parent Hospital shall be in the same State i.e. where the institution is located.

a) It is to be noted that once a particular hospital is shown as "Parent Hospital" and permission given to the nursing institution to conduct nursing courses, then, the permission/suitability granted would last as long as the said hospital is attached as a "Parent Hospital".

b) In case the trustee/member/director of the Trust/Society/Company withdraws the Undertaking given, in that case even the permission/suitability letter issued would be deemed to have lapsed/stand withdrawn with immediate effect."

The object behind imposing such condition is that an

Institution which is imparting nursing education must have a

hospital attached to it for imparting practical training to the

students of nursing. The functionaries of the State Government

are under an obligation to see that any Institute, which is violating

the norms prescribed by the Indian Nursing Council, should be

taken to task. If a particular Institute is having a parent hospital

as per the Indian Nursing Council Regulation, the same is eligible

for grant of 'No Objection Certificate as the College/Institution can

impart practical knowledge/training to their students in a hospital.

The Regulation of 2020 does not prescribe that a Nursing

College/ Institutions should have its own hospital for the simple

(70 of 74) [CW-3962/2022]

reason that for imparting practical training/education to its

students, they must be attached to a hospital though it is not of

their own. The only concept is for imparting practical training to

the students of nursing and not to impose the condition that the

practical training is to be imparted by the Institutions' own

hospital. Since the Central Body i.e. Indian Nursing Council is

vested with the power to prescribe the uniform standards of

education throughout the country and if the condition of 100

bedded own hospital is inserted/imposed by the State

Government, then the same would be in deviation from the

uniformity being maintained throughout the Country.

The standard of education for imparting nursing education is

reflected in the entry 66 of the Union List of Seventh Schedule

and, therefore, maintaining standards of nursing education

uniformally lies in the domain of Indian Nursing Council. The

regulation framed therein has substantial checks and balances

which are required to be adhered by the Institution/ Colleges.

Thus, the argument of learned Additional Advocate General that

the State has power to insert additional condition for grant of "No

Objection Certificate" to check the running/establishment of fake

institutions is noted to be rejected as the State can very well take

appropriate measures under the law to stop the

functioning/running of those fake institutions/colleges.

Even a bare perusal of order of State Government dated

07.06.2022 shows that it is an administrative order and has

been passed without exercising power vested in the State

Government under entry 25 of List III. Since the order dated

07.06.2022 is an administrative order imposing an additional

condition of having 100 bedded own hospital, which changes the

(71 of 74) [CW-3962/2022]

criteria cannot be said to be a supplementary condition as

prescribed in the Indian Nursing Council Regulations, rather the

same would be in conflict with the definition of parent hospital

mentioned in the Indian Nursing Council Regulation of 2020. Even

otherwise, an order passed by the State Government which is in

conflict with Central Legislation is beyond the legislative

competence of the State. The view taken by this Court is also

gainfully supported by the view taken by the Hon'ble Supreme

Court in the case of Preeti Srivastava & Ors. vs. State of

Madhya Pradesh & Ors., (1999) 7 SCC 120 which reads as

under:-

Entry 66, List-I, Co-ordination and determination of standards in institutions for higher education or research and scientific and technical institutions.

"Both the Union as well as the States have the power to legislate on education including medical education, subject inter alia, to Entry 66 of List-I which deals with laying down standards in institutions for higher education or research and scientific and technical institutions as also co-ordination of such standards. A State has, therefore, the right to control education including medical education so long as the field is not occupied by any Union Legislation. Secondly, the state cannot, while controlling education in the State, impinge on standards in intuitions for higher education. Because this is exclusively within the purview of the Union Government. Therefore, while prescribing the criteria for admission to the institutions for higher education including higher medical education, the State cannot adversely affect the standards laid down by the Union of India under Entry 66 of List-I. Secondly, while considering the cases on the subject it is also necessary to remember that from 1997 education including, inter alia, medical and university education, is now in the Concurrent List so that the Union can legislate on admission criteria also. If it does so, the State will not be able to legislate in this field, except as provided in Article 254."

(72 of 74) [CW-3962/2022]

The Hon'ble Supreme Court in the case of State of T.N. &

Ors vs. Adhiyaman Educational & Research Institute and

Ors., (1995) 4 SCC 104 also held as under :-

"43. What emerges from the above discussion is as

follows:

(i) The expression "coordination" used in Entry 66 of the Union List of the Seventh Schedule to the Constitution does not merely mean evaluation. It means harmonisation with a view to fordge a uniform pattern for a concerted action according to a certain design, scheme or plan of development. It, therefore, includes action not only for removal of disparities in standards but also for preventing the occurrence of such disparities. It would, therefore, also include power to do all things which are necessary to prevent what would make "coordination" either impossible or difficult. This power is absolute and unconditional and in the absence of any valid compelling reasons, it must be given its full effect according to its plain and express intention.

(ii) To the extent that the State legislation is in conflict with the Central legislation though the former is purported to have been made under Entry 25 of the Concurrent List but in effect encroaches upon legislation including subordinate legislation made by the center under entry 25 of the Concurrent List or to give effect to Entry 66 of the Union List, it would be void and inoperative.

(iii) If there is a conflict between the two legislations, unless the State legislation is saved by the provisions of the main part of Clause (2) of Article 254, the State legislation being repugnant to the central legislation, the same would be inoperative.

(iv) Whether the state law encroaches upon Entry 66 of the Union List or is repugnant to the law made by the center under Entry 25 of the Concurrent list, will have to be determined by the examination of the two laws and will depend upon the facts of each case.

(v) When there are more applicants than the available situations/seats, the State authority is not prevented from laying down higher standards or qualifications than those laid down by the center or the central authority to short-list the applicants. When the State authority does so, it does not encroach upon Entry 66 of the union List or make a law which is repugnant to the Central law.

(vi) However, when the situations/seats are available and the State authorities deny an applicant the same on the ground that the applicant is not qualified according to its

(73 of 74) [CW-3962/2022]

standards or qualifications, as the case may be, although the applicant satisfies the standards or qualifications laid down by the Central law, they act unconstitutionally. So also when the State authorities derecognise or disaffiliate an institution for not satisfying the standards or requirement laid down by them, although it satisfied the norms and requirements laid down by the central authority, the State authorities act illegally".

The entire focus/ attention of the reply/ additional affidavits

filed by the State defending imposition of this condition centers/

revolves around to curb the mushroom growth of the ineligible

Colleges/ Institutions imparting nursing education. This Court feels

that to stop the mushroom growth of ineligible institutes which are

violating the Rules and Regulations, the State Functionaries on the

basis of Regulation, 2020 issued by the Indian Nursing Council and

the Act of 1964 have sufficient powers to act more vigilantly,

stringently and these ineligible institutes must be dealt with iron

hands but the same cannot be a ground to amend or alter the

eligibility condition prescribed by the Central Body i.e. Indian

Nursing Council. Even otherwise, in the opinion of this Court,

the State Government has got ample powers to stop/close the

ineligible institutions which are being run in the State of Rajasthan

without following due process of law. This Court feels that against

those persons who are operating such institutions, stern action

should be taken. An onerous condition cannot be imposed in the

State of Rajasthan putting the genuine eligible institutions to a

disadvantage viz-a-viz their counter parts in the other States only

on the ground that certain institutions who are running de hors

the Rules are creating problems in the State of Rajasthan.

It is also noted that there are sufficient checks and balances

in the Regulation, 2020 of Indian Nursing Council to confer the

Essentiality Certificate/ No objection Certificate in favour of a

particular institute which falls in the eligibility criteria. Thus,

(74 of 74) [CW-3962/2022]

imposition of an additional condition of having 100 bedded own

hospital is de hors the law and discriminates the Institutions of the

State of Rajasthan viz-a-viz other Institutions of the Country.

Even a close reading of the order dated 07.06.2022 speaks

about the adherence to guidelines issued by the Indian Nursing

Council, therefore, in the opinion of this Court imposition of an

additional condition is not warranted.

In view of the discussions made above, the writ petitions are

allowed. The answer to the question posed is that the State has

no power to put an additional condition of having 100 bedded own

hospital by the Nursing Institutions/college enumerated in the

order dated 07.06.2022 and, therefore, the condition of having

100 bedded own hospital by the Nursing Institute/Colleges

enumerated in the order dated 07.06.2022 is quashed and set

aside. The State will process the cases of the petitioners

Institutions/ Colleges individually for grant of "No Objection

Certificate" in accordance with the Regulation, 2020 of the Indian

Nursing Council and will not insist upon any College/ Institution to

have its own 100 bedded hospitals.

Registry is directed to place a copy of this order in each

connected file.

The stay application and other pending applications stand

disposed of accordingly.

(VINIT KUMAR MATHUR),J 42-46 & 49-82, 84, 89 to 91, 93 to 101, 104, 105, 107 to 109, 111, 112, 114, 115, 40, 133, 161, 163, 183, 198, 221, 240, 255,

256, 257, 259, 260, 261, 262, 263, 267, 268, 337, 418 to 421,

423 to 430, 432 to 436, 438, 439 441 to 443, 454, 456, 459, 462, 463, 464 and 471 -SanjayS/Shahenshah/-

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