State Of Rajasthan vs Anwer Hussain Dyer
2022 Latest Caselaw 8091 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 481/2020

State Of Rajasthan

----Appellant Versus Anwer Hussain Dyer

----Respondent

For Appellant(s) : Mr. Sunil Beniwal, AAG For Respondent(s) : --

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

27/05/2022

The instant intra-court appeal has been filed to challenge the

judgment/final order dated 23.05.2019 passed in S.B. Review

Petition No.143/2018. However, certified copy of the said order

has not been filed on record. The defects other than that of the

limitation be removed within five weeks.

List after five weeks.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 7-Sudhir Asopa/-

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