State Of Rajasthan vs Shikha Makkar
2022 Latest Caselaw 8090 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 499/2020

State Of Rajasthan

----Appellant Versus Shikha Makkar

----Respondent

For Appellant(s) : Mr. Sunil Beniwal, AAG For Respondent(s) : --

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

27/05/2022

Shri Beniwal prays for and is granted five weeks' time to

remove the defects. He shall also apprise the Court whether

Division Bench judgment in the case of Smt. Sangeeta

Choudhary Vs. State of Rajasthan & Ors. (S.B. Civil Writ

Petition No.2998/2016) was challenged before the Hon'ble

Supreme Court or not and if so, the fate thereof.

List after five weeks.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 8-Sudhir Asopa/-

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