Citation : 2022 Latest Caselaw 8064 Raj
Judgement Date : 27 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Review Petition (Writ) No. 69/2022
1. State Of Rajasthan, Through The Secretary, Department Of Rural And Panchayati Raj, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
3. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
4. The Director, Elementary Education, Bikaner, District Bikaner, Rajasthan.
5. The District Education Officer (Headquarter), Secondary Education, Bikaner, District Bikaner, Rajasthan.
6. The District Education Officer (Headquarter), Elementary Education, Bikaner, District Bikaner, Rajasthan.
7. The District Education Officer (Headquarter), Secondary Education, Sriganganagar, District Sriganganagar, Rajasthan.
8. The District Education Officer (Headquarter), Elementary Education, Sriganganagar, District Sriganganagar, Rajasthan.
9. The District Education Officer (Headquarter), Elementary Education, Hanumangarh, District Hanumangarh, Rajasthan.
10. The District Education Officer (Headquarter), Elementary Education, Jodhpur, District Jodhpur, Rajasthan.
----Petitioners Versus
1. Vinod Kumar S/o Shri Birbalram, Aged About 42 Years, R/ o Village Chak 1. Llp Post Sanghar, Tehsil Suratgarh, District Sriganganagar, Rajasthan.
2. Durga Upadhayay D/o Shri Kanhiyalal Upadhayay, Aged About 35 Years, R/o Plot No. 58-59 Sawan Colony, Tehsil And District Hanumangarh, Rajasthan.
3. Saroj Kumari D/o Shri Krishan Kumar, Aged About 37 Years, R/o Chak 5 Gb (A) Dhiganpura Post 6Gb, Tehsil Vijaynagar, District Sriganganagar, Rajasthan.
4. Parmjeet Kaur D/o Shri Darshan Singh, Aged About 36
(2 of 5) [WRW-69/2022]
Years, R/o Ward No. 17, Near Vishnoi Mandir, Tehsil Pilibanga, District Hanumangarh, Rajasthan.
5. Kaushalya Devi D/o Shri Bhadar Ramtaak, Aged About 38 Years, R/o Village Post Kulchandar, Tehsil Tibbi, District Hanumangarh, Rajasthan.
6. Kiran Bala Verma D/o Shri Ranjeet Singh Verma, Aged About 41 Years, R/o Ward No. 05, Street No. 01, Shakti Nagar, Ravi Chowk, Purani Abadi, Tehsil And District Sriganganagar, Rajasthan.
7. Neelam Pareek D/o Ramnath Sharma, Aged About 55 Years, R/o Pnb Bank Ranibazar, Tehsil And District Bikaner, Rajasthan.
8. Rajni Pareek D/o Shri Surajratan Joshi, Aged About 48 Years, R/o Ward No 17, Tehsil Karanpur, District Sriganganagar, Rajasthan.
9. Kamlesh D/o Shri Sahab Ram, Aged About 37 Years, R/o Village Post Khat Sajwar, Tehsil Sadulsahar, District Sriganganar, Rajasthan.
10. Prakash Dutt Sharma S/o Shri Ram Dutt Sharma, Aged About 38 Years, R/o House No D-52, New Civil Line, Mini Sachivaly Ward No 1, Tehsil And District Hanumangarh, Rajasthan.
11. Ajay Kumar S/o Shri Rohitash Kumar Yadav, Aged About 36 Years, Sr/o Village Post Jatan, Rasalana Bhadara, Tehsil And District Hanumangarh, Rajasthan.
12. Dropdi D/o Shri Maniram, Aged About 38 Years, R/o House No 154, Nagoury Colony, Chak 3E Choti, Ssb Road, Tehsil And District Sriganganagar, Rajasthan.
13. Gopesh Pareek S/o Shri Ashok Pareek, Aged About 40 Years, R/o Near Khetpal Temple, Uda Ram Chowk, Purani Abadi, District Sriganganagar, Rajasthan.
14. Kheta Ram Sharam S/o Shri Nanu Ram Sharma, Aged About 50 Years, R/o Vpo Dholipal, Tehsil And District Hanumangarh, Rajasthan.
15. Ramniwas Bishnoi S/o Shri Sarvan Kumar Bishnoi, Aged About 48 Years, R/o Village Fatehsar, Post Satheran, District Nagaur, Rajasthan.
16. Nandu Singh S/o Shri Suraj Singh, Aged About 43 Years, R/o 143 Devta Colony, Behind Civil Hospital, Ward No 20, Srikaranpur, District Sriganganagar, Rajasthan.
(3 of 5) [WRW-69/2022]
17. Ramesh Kumar Swami S/o Shri Asha Ram, Aged About 45 Years, Village Chak 9 As(A), Post 5 As, Tehsil Vijaynagar, District Sriganganagar, Rajasthan.
18. Iswar Singh S/o Shri Tulsi Ram, Aged About 44 Years, R/ o Near Bus Stand, Vpo Jogiwada, Tehsil Bhadra, District Hanumangarh, Rajasthan.
19. Manisha Dhatrawal D/o Shri Gugan Ram, Aged About 41 Years, R/o Near Bus Stand, Vpo Jogiwala, Tehsil Bhadra, District Hanumangarh, Rajasthan.
20. Doulat Ram Choudhary S/o Shri Amara Ram Choudhary, Aged About 38 Years, R/o Village Krishan Nagar Post Kharbara, Tehsil Chhatargarh, District Bikaner, Rajasthan.
21. Jai Singh Kalirawana S/o Shri Ramu Ram, Aged About 43 Years, R/o Station Road, Village Kalana, Tehsil Bhadra, District Hanumangarh, Rajasthan.
22. Manmohan Aseri S/o Shri Nemi Chand Aseri, Aged About 39 Years, R/o House No. 2/106, Mukta Prasad Nagar (Bangla Nagar), District Bikaner, Rajasthan.
23. Suresh Kumar Tanwar S/o Shri Sanwar Lal, Aged About 39 Years, R/o Gali No 5, Rampura Basti, Lalgarh, District Bikaner, Rajasthan.
24. Satyaveer Jangir S/o Shri Ramautar, Aged About 41 Years, R/o Ayodhya Nagar, Near Agarsen Circle, Bagar Road, District Jhunjhunu, Rajasthan.
25. Shveta D/o Shri Diwan Chand Chhabra, Aged About 37 Years, R/o 160-B, Setia Colony, District Sriganganagar, Rajasthan.
26. Anita Swami D/o Shri Jaikishan Swami, Aged About 42 Years, R/o Ward No 9, Tehsil Suratgarh, District Sriganganagar, Rajasthan.
27. Meenu Sharma D/o Shri Vedprakash Sharma, Aged About 38 Years, R/o Ward No 8, Near Durga Mandir, Teshil Suratgarh, District Sriganganagar, Rajasthan.
28. Krishna Devi D/o Shri Sultan Singh, R/o Rcp Tal Colony, Tehsil Suratgarh, Disrtict Sriganganagar, Rajasthan.
29. Kavita Dadhich D/o Shri Dhanraj, Aged About 50 Years, R/o 6A Bharat Nagar Colony, Main Road, Tehsil And Disrtict Sriganganagar, Rajasthan.
30. Inder Pal S/o Shri Devi Lal, Aged About 44 Years, R/o Vpo Beenjhbayla, Tehsil Padampur, Disrtict Sriganganagar,
(4 of 5) [WRW-69/2022]
Rajasthan.
31. Saroj D/o Shri Rai Singh Jyani, Aged About 35 Years, R/o Royal Dream Land, House No A112, Tehsil And District Hanumangarh, Rajasthan.
32. Prem Prakash, Aged About 35 Years, R/o Shri Yade Nagar, Pwd Road Osian, Tehsil Osian, District Jodhpur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. K.K.Bissa
For Respondent(s) : -
JUSTICE DINESH MEHTA
Order
27/05/2022
1. The defects pointed out by the Registry are overruled.
2. The present review petition is directed against the order
dated 18.08.2020, passed by this Court in writ petition filed by the
respondents.
3. A perusal of the order under consideration reveals that
though learned counsel for the petitioners had placed reliance on
the judgment rendered in case of Ramesh Chand Saini & Ors.
Vs. State of Rajasthan & Ors.: D.B. Civil Writ
PetitionNo.4253/2019) and order dated 17.05.2018, passed in
the case of Lekhraj Meena & Ors. Vs. State of Rajasthan &
Ors. : S.B.Civil Writ Petition No.10692/2018, but the Court
has not given its verdict about the applicability of the above
referred judgments, considering that the petitioners had simply
sought a liberty to make a representation before the authorities
concerned to decide their rights in light of the judgments
aforesaid.
(5 of 5) [WRW-69/2022]
4. It is pertinent that while disposing of the writ petition, this
Court has not given any finding about the petitioners' case being
covered by the judgments relied upon.
5. Hence, this Court does not find any error apparent on the
face of the record because rights of the petitioners have not been
decided. Obviously, the respondents shall be free to decide
petitioners' representation in accordance with law while
considering the referred judgments.
6. The review petition is, therefore, dismissed.
7. Stay application also stands disposed of accordingly.
(DINESH MEHTA),J 24-akansha/-
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