Laxman Daga vs State Bank Of India
2022 Latest Caselaw 8041 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16876/2021

Laxman Daga

----Petitioner Versus State Bank Of India

----Respondent

For Petitioner(s) : Mr. Punit Singhvi For Respondent(s) : Mr. Manvendra Singh Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/05/2022

List the matter in the month of July, 2022.

Interim order, if any, to be continue till the next date.

(VIJAY BISHNOI),J 91-mohit/-

Powered by TCPDF (www.tcpdf.org)