Bhoora Ram vs Jagmal Ram
2022 Latest Caselaw 8038 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7016/2022

Bhoora Ram

----Petitioner Versus Jagmal Ram

----Respondent

For Petitioner(s) : Mr. Abhimanyu Singh For Respondent(s) : Mr. Manas Khatri

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/05/2022

Since Mr. Manas Khatri for Mr. N.R.Choudhary is appearing

on behalf of all the respondents as caveator, no need to issue

notices to them. Service is, therefore, complete.

List this matter on 11.07.2022.

Till the next date of hearing, the trial court shall not pass

final judgment in the Suit No.15/2016 pending in the Court of

Senior Civil Judge, Jodhpur District.

(VIJAY BISHNOI),J

159-AjaySingh/-

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