Dcs Teacher Training College, ... vs National Council For Teacher ...
2022 Latest Caselaw 8037 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7824/2022

Dcs Teacher Training College, Raghunathpura, Diggi Road, Post Office Lakhana, Sanganer, Jaipur (Raj.) Running By Society Of Shri Krishna Bhagwan Shiksha Samiti, 119/404, Thadi Market, Agarwal Farm, Mansarovar, Jaipur (Raj.) Through Its Secretary Ramvati Singh W/o Sonveer Singh, Aged About 56 Years, R/o 119/404, Near B2 Byepass, Agarwal Farm, Mansarovar, Jaipur, (Raj.).

----Petitioner Versus

1. National Council For Teacher Education, Western Region Committee, Through Its Regional Director, Office G-7, Sector 10, Dwarka, New Delhi-110075.

2. National Council For Teacher Education, Office G-7, Sector 10, Dwarka, New Delhi-110075.

                                                                 ----Respondents


For Petitioner(s)         :     Mr. OP Sharma
For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/05/2022

The only prayer in the present writ petition is to inspect the

petitioner - Institute and pass appropriate orders for granting

permission to establish Teacher Training College for D.EL.ED.

Course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

inspect the petitioner - Institute after the requisite formalities are

completed by the petitioner, and pass appropriate order preferably

(2 of 2) [CW-7824/2022]

within a period of three months from today strictly in accordance

with law.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J 447-mohit/-

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