Akanksha Tiwari vs Ganesh Lal
2022 Latest Caselaw 8036 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 947/2021

Akanksha Tiwari

----Appellant Versus Ganesh Lal

----Respondent

For Appellant(s) : Dr. Sachin Acharya, Sr. Adv. (through VC) with Mr. Jitendra Mohan Choudhary For Respondent(s) : Ms. Deepika Purohit

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

26/05/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 15-Jagjeet/-

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