State Of Rajasthan vs Bhola Singh @ Bohad Singh
2022 Latest Caselaw 8033 Raj

                                                          (1 of 1)                                  [CRLLA-56/2019]


                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Crml Leave To Appeal No. 56/2019

                                   State Of Rajasthan
                                                                                                     ----Appellant
                                                                      Versus
                                   Bhola Singh @ Bohad Singh
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Mukesh Trivedi, PP
                                   For Respondent(s)        :



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                       Order

                                   26/05/2022
                                        This Court is of the opinion that there are valid and

                                   substantial grounds for grant of leave to the appellant for filing the

                                   appeal against the impugned judgment.

                                        Accordingly, the application for grant of leave to appeal is

                                   allowed. The memo of leave to appeal be treated as an appeal and

                                   it be registered as such.

                                        Admit.

                                        Let bailable warrant of Rs.25,000/- be issued against the

                                   accused-respondent.


                                                                (DR.PUSHPENDRA SINGH BHATI), J.

104-Zeeshan

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