Citation : 2022 Latest Caselaw 8009 Raj
Judgement Date : 26 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7572/2022 Rajasthan School Of Veterinary Science, Chirawa, District Jhunjhunu (Raj.) Run By Society Rajasthan Public School Samiti, Chirawa, District Jhunjhunu (Raj.) Through Its Secretary Sanjay Thalor S/o Shri Shriram Thalor, Age 42 Years About, Rajasthan Public Sr. Sec. School, Chirawa, District Jhunjhunu (Raj.).
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Animal Husbandry Department, Jaipur.
2. Deputy Secretary To The Government, Department Of Animal Husbandry, Secretariat, Jaipur.
3. Rajasthan University Of Veterinary And Animal Sciences, Bikaner Through Its Registrar.
----Respondents
For Petitioner(s) : Mr. OP Sharma
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 26/05/2022
The only prayer in the present writ petition is to inspect the
petitioner - Institute and pass appropriate orders for granting
permission to establish Veterinary College for LSA Course. In view of the limited prayer, this Court deems it proper to
dispose of the writ petition with direction to the respondents to
inspect the petitioner - Institute after the requisite formalities are
completed by the petitioner, and pass appropriate order preferably
within a period of three months from today strictly in accordance
with law.
Ordered accordingly.
Stay petition also stands disposed of.
(VIJAY BISHNOI),J 205-mohit/-
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