Mariyum And Ors vs Ritesh Agrawal And Anr
2022 Latest Caselaw 7945 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4636/2013 Mariyum And Ors

----Petitioners Versus Ritesh Agrawal And Anr

----Respondents

For Petitioner(s) : Mr. Suresh Shrimali For Respondent(s) : Mr. Sandeep Saruparia

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

26/05/2022

The matter comes upon an application (01/22) for extension

of interim orders granted by this Court on 13/04/2016 &

26/04/2016.

The application is not opposed by learned counsel for the

respondents.

Learned counsel for the petitioner submits that in view of the

judgment dated 28/03/2018 passed by Hon'ble Supreme Court in

the case of Asian Resurfacing of Road Pvt. Ltd. vs. CBI, the

interim order granted by this Court may kindly be extended.

Considering the submissions made at bar and the judgment

passed by Hon'ble Supreme Court in the case of Asian

Resurfacing of Road Pvt. Ltd. vs. CBI, the application is

allowed.

List the matter in the first week of July, 2022. The interim

orders granted by this Court on 13/04/2016 & 26/04/2016 are

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 163-SanjayS/KashishS/-

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