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Sukhdeep Singh @Sukha Singh vs State Of Rajasthan
2022 Latest Caselaw 7897 Raj

Citation : 2022 Latest Caselaw 7897 Raj
Judgement Date : 25 May, 2022

Rajasthan High Court - Jodhpur
Sukhdeep Singh @Sukha Singh vs State Of Rajasthan on 25 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6404/2022

Sukhdeep Singh @sukha Singh S/o Sh. Jarnail Singh, Aged About 22 Years, R/o W.no. 1, Shri Vijaynagar Dist. Sriganganagar (Raj.). (Presently Lodged At Central Jail, Shri Ganganagar).

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Saba Singh S/o Nirajan Singh, Near Purani Bijli Board, W.no. 12, Sri Vijaynagar, Dist. Sri Ganganagar (Raj.).

----Respondents

For Petitioner(s) : Mr. Jagdish Kumar Vishnoi Mr. Ashok Kumar For Respondent(s) : Mr. Shrawan Bishnoi, PP Mr. Umesh Shrimali for Complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/05/2022

Learned counsel for the petitioner has submitted that he

does not want to press this criminal misc. bail application.

Accordingly, this criminal misc. bail application is dismissed

as not pressed.

(VIJAY BISHNOI),J 303-mohit/-

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