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The Oriental Insurance Co. Ltd vs Om Prakash
2022 Latest Caselaw 7888 Raj

Citation : 2022 Latest Caselaw 7888 Raj
Judgement Date : 25 May, 2022

Rajasthan High Court - Jodhpur
The Oriental Insurance Co. Ltd vs Om Prakash on 25 May, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 715/2022

The Oriental Insurance Co. Ltd.

----Appellant Versus Om Prakash

----Respondent

For Appellant(s) : Mr. Rishi Chouhan For Respondent(s) : Mr. Nitesh Mathur

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

25/05/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 213-neha/-

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