Citation : 2022 Latest Caselaw 7887 Raj
Judgement Date : 25 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Misc. Appeal No. 716/2022
The Oriental Insurance Co. Ltd.
----Appellant Versus Yaduveer Singh
----Respondent
For Appellant(s) : Mr. Rishi Chouhan For Respondent(s) : Mr. Nitesh Mathur
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order
25/05/2022
Arguments heard and concluded.
Judgment reserved.
(MADAN GOPAL VYAS),J 214-neha/-
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