Ghanshyam Das Chandak vs Dwarkadas And Ors
2022 Latest Caselaw 7785 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 5863/2007

LR's of Ghanshyam Das Chandak

----Petitioners Versus Dwarkadas And Ors.

----Respondents

For Petitioner(s) : Mr. DD Chitlangi For Respondent(s) : Mr. VD Vaishnav

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

24/05/2022 I.A. NO. 02/2022:-

The petitioners have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim orders dated 14.09.2007 &

22.10.2007 passed by the co-ordinate Bench of this Court, the

trial Court is proceeding with the matter in light of judgment dated

28.03.2018 of Hon'ble Supreme Court in the case of Asian

Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

The application is not opposed by learned counsel for the

respondents.

For the reasons stated in the application, the same is

allowed. The interim orders dated 14.09.2007 & 22.10.2007

passed by the co-ordinate Bench of this Court is extended till

vacated or modified.

List the matter on 20.07.2022.

(VINIT KUMAR MATHUR),J

31-Vivek/KashishS/-

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