Savtaram vs The Board Of Revenue For Rajasthan
2022 Latest Caselaw 7777 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5955/2022

1. Savtaram S/o Late Chagnaram, Aged About 65 Years, By Caste Mali Residents Of Barmer, Tehsil And District Barmer, Rajasthan

2. Trilok Ram S/o Late Chagnaram, Aged About 53 Years, By Caste Mali Residents Of Barmer, Tehsil And District Barmer, Rajasthan

3. Rajuram S/o Late Mishraram, Aged About 45 Years, By Caste Mali Residents Of Barmer, Tehsil And District Barmer, Rajasthan

4. Mukesh S/o Late Mishraram, Aged About 31 Years, By Caste Mali Residents Of Barmer, Tehsil And District Barmer, Rajasthan

5. Umedaram S/o Late Mishraram, Aged About 27 Years, By Caste Mali Residents Of Barmer, Tehsil And District Barmer, Rajasthan

----Petitioners Versus

1. The Board Of Revenue For Rajasthan, Ajmer, Rajasthan.

2. Samdestha Seema Suraksha Bal, 14 Vahini, Present 171 Vahini, Barmer, Dist- Barmer.

3. Inspector General Of Police, Jaipur.

4. Superintendent Of Police, Barmer District, Barmer.

5. State Government, Through District Collector, Barmer.

6. Tehsildar Barmer, District Barmer.

----Respondents

For Petitioner(s) : Mr. Himanshu Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 24/05/2022

Issue notice. Issue notice of stay application also, returnable

on 10.08.2022.

(VIJAY BISHNOI),J 48-mohit/-

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