Nanu Ram vs State Of Rajasthan
2022 Latest Caselaw 7724 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6461/2022

Nanu Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjay Kumar Poonia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/05/2022

Issue notice. Issue notice of stay petition also, returnable on

27.07.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

Put up this matter along with S.B. Civil Writ Petition

No.3042/2022.

(VIJAY BISHNOI),J

38-AjaySingh/-

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