Sushil Kumar vs Manish @ Mahesh Periwal
2022 Latest Caselaw 7714 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4933/2019

Sushil Kumar

----Petitioner Versus Manish @ Mahesh Periwal

----Respondent

For Petitioner(s) : Mr. Govind Suthar For Respondent(s) : None

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

23/05/2022

I.A. No. 01/2022:

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 15.09.2021 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd.

& Anr. V/s CBI.

Nobody is present on behalf of the respondents to oppose

the application.

For the reasons stated in the application, the same is

allowed. The interim order dated 15.09.2021 passed by the co-

ordinate Bench of this Court is extended till vacated or modified

(VINIT KUMAR MATHUR),J

51-/Vivek/-

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