Prakash Chand vs Dhanraj
2022 Latest Caselaw 7710 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 103/2021

1. Prakash Chand S/o Dhan Raj Rathore, Aged About 52 Years, Kalapura Sheoganj, Presently At C/o Mahadeo Jawellers, 14 Shree Ji Bhawan Second, Faafalwadi, Bhuleshwar, Mumbai-02

2. Shanti Lal S/o Dhan Raj Rathore, Aged About 47 Years, Kalapura Sheoganj, Presently At A/2 First Floor, Vinayak Nagar, Bhayandar West, Mumbai

----Appellants Versus Dhanraj S/o Chunni Lal, Sheoganj, Dis. Sirohi

----Respondent

For Appellant(s) : Mr/Vivek Shrimali For Respondent(s) : ----

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order

23/05/2022

Heard.

Admit. Issue notice. Issue notice of the stay application also.

Call for the record.

Meanwhile and till next date, effect and operation of the

judgment and decree dated 20.01.2020 passed by learned Judge

(Family Court), Sirohi in Civil Suit No.38/2018 shall remain

stayed.

List along with S.B. Civil First Appeal No.225/2018.

(RAMESHWAR VYAS),J 2-KshamaD/-

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