M/S Rathi Art Stone vs Jodhpur Vidyut Vitran Nigam ...
2022 Latest Caselaw 7629 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11742/2021

M/s Rathi Art Stone, Through Its Proprietor Parmeshwar Lal Rathi S/o Sh. Ram Narayan Ji, Aged About 56 Years, Registered Office At Village Keru, Tehsil And District - Jodhpur (Raj.).

----Petitioner Versus

1. Jodhpur Vidyut Vitran Nigam Limited (J.V.V.N.L.), Jodhpur Through Its Managing Director.

2. The Executive Engineer (O And M), J.V.V.N.L., Jodhpur (Raj.).

3. The Assistant Engineer (O And M), Jodhpur Discom, Mandore, Jodhpur (Raj.).

----Respondents

For Petitioner(s) : Mr. Nishit Shah for Mr. Muktesh Maheshwari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/05/2022

The application (Inward No.01/22) filed on behalf of the

petitioner seeking withdrawal of the writ petition is considered and

allowed.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

147-AjaySingh/-

Powered by TCPDF (www.tcpdf.org)