Gulam Abid Khan vs Smt. Femida
2022 Latest Caselaw 7575 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7005/2022

Gulam Abid Khan

----Petitioner Versus Smt. Femida

----Respondent

For Petitioner(s) : Mr. Siddharth Mandawat For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondent Nos.1 and 2 only. Issue notice

of the stay petition also, returnable on 26.05.2022 and be given

'dasti' to the learned counsel for the petitioner for service.

(VIJAY BISHNOI),J 251-mohit/-

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