Gajendra vs Mahendra Mewara
2022 Latest Caselaw 7574 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 35/2022

Gajendra

----Petitioner Versus Mahendra Mewara

----Respondent

For Petitioner(s) : Mr. Vinay Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Learned counsel for the petitioner seeks some time to argue

the matter on the question of limitation. Time prayed for is

granted.

List the matter after six weeks.

(VIJAY BISHNOI),J 6-Arun/-

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