Dinesh Chandra Harijan vs The District Magistrate, ...
2022 Latest Caselaw 7572 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5875/2022

Dinesh Chandra Harijan S/o Poonam Chand, Aged About 40 Years, Village Lava Sardargarh, Amet, District Rajsamand At Present C/o Sunil Nayak, Versha New Town, Pavan Nagar, Badnera, Amravati, Maharashtra.

----Petitioner Versus

1. The District Magistrate, Rajsamand, Rajsamand.

2. Divan Housing Finance Corporation Ltd., Registered Office Warden House, Second Floor, Sir P.m. Road, Forte, Mumbai.

3. Divan Housing Finance Corporation Ltd., Branch Office 302/5, Third Floor, Jaipur Tower, M.i. Road, Jaipur, Through Authorized Office Mukesh Kumar Yadav.

----Respondents

For Petitioner(s) : Mr. Surendra Singh Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Learned counsel for the petitioner wants to withdraw this

writ petition, however, seeks liberty for the petitioner to avail

appropriate remedy available to him.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty as sought for.

(VIJAY BISHNOI),J

250-AjaySingh/-

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