Kanta Kumari Meena vs Suresh Kumar Nawal
2022 Latest Caselaw 7565 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 564/2022

Kanta Kumari Meena

----Petitioner Versus Suresh Kumar Nawal

----Respondent

For Petitioner(s) : Mr. Ripudaman Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondent No.1 only, returnable on

21.07.2022.

(VIJAY BISHNOI),J 161-mohit/-

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