Sangeeta Prajapat vs Dr. Shashikant Sharma
2022 Latest Caselaw 7563 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 422/2022

Sangeeta Prajapat

----Petitioner Versus Dr. Shashikant Sharma

----Respondent

For Petitioner(s) : Mr. Yash Pal Khileree

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to respondent Nos.1 and 2 only, returnable on

21.07.2022.

(VIJAY BISHNOI),J

135-AjaySingh/-

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