Shankar Lal vs Smt. Aparna Arora
2022 Latest Caselaw 7552 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 508/2022

Shankar Lal

----Petitioner Versus Smt. Aparna Arora

----Respondent

For Petitioner(s) : Mr. Devendra Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Issue notice to the respondent Nos. 4 to 6 only, returnable

on 28.07.2022.

(VIJAY BISHNOI),J 146-mohit/-

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