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Sandeep Kumar Nagpal vs Shri Dr. Joga Ram
2022 Latest Caselaw 7548 Raj

Citation : 2022 Latest Caselaw 7548 Raj
Judgement Date : 19 May, 2022

Rajasthan High Court - Jodhpur
Sandeep Kumar Nagpal vs Shri Dr. Joga Ram on 19 May, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 366/2022

Sandeep Kumar Nagpal

----Petitioner Versus Shri Dr. Joga Ram

----Respondent

For Petitioner(s) : Mr. Mahaveer Prasad Pareek

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

This Court has issued notices to the respondents on

07.04.2022.

Notices upon the respondent Nos.1, 2 and 3 have been duly

served on 27.04.2022, 30.04.2022 and 30.04.2022 respectively,

however, none is present on their behalf.

In such circumstances, let bailable warrants be issued in the

sum of Rs.5,000/- each for summoning respondent Nos.1, 2 and

3, returnable on 21.07.2022.

(VIJAY BISHNOI),J

131-AjaySingh/-

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