Sanjay R Patel vs State Of Rajasthan
2022 Latest Caselaw 7542 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 5067/2022

Sanjay R Patel

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.L. Bishnoi For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

List on 24.5.2022 while showing name of Mr. B.P.

Bohra, as counsel for the respondent, in the daily cause list.

(VIJAY BISHNOI),J

232-msrathore/-

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