Smt. Neelam vs State Of Rajasthan
2022 Latest Caselaw 7541 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 5080/2022

Smt. Neelam W/o Lt. Narendra, Aged About 43 Years, R/o Vikrani, Police Station Mandwa, Dist. Udaipur. (At Present Lodged At Central Jail, Udaipur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Ms. Deepika Purohit For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2022

Learned counsel for the petitioner does not want to

press this second bail application at this stage.

Hence, this second bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

235-msrathore/-

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