Rajesh vs Union Of India
2022 Latest Caselaw 7467 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4780/2022

Rajesh & Ors.

----Petitioner Versus Union Of India & Ors.

----Respondent

For Petitioner(s) : Mr. Ram Dev Potalia For Respondent : Mr. M.C. Bishnoi

For Respondent : Mr. Surendra Choudhary

For Respondent : Mr. T.R.S. Sodha No.17

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2022

Learned counsel Mr. M.C. Bishnoi is directed to accept notice

for respondent Nos.3, 6 to 11; Mr. Surendra Choudhary is directed

to accept notice for respondent Nos.12 to 14 and Mr. T.R.S. Sodha

is directed to accept notice for respondent No.17. Let copy of the

writ petition be supplied to them during the course of the day.

List the matter on 24th May, 2022.

(VIJAY BISHNOI),J 44-mohit/-

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