Rajasthan High Court - Jodhpur
Vijay Krishan Purohit vs The Union Of India on 18 May, 2022
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 7041/2022
1. Vijay Krishan Purohit S/o Gopi Krishan Purohit, Aged
About 76 Years, R/o Kanthriya Mohalla, 73, Kanthariya
Mohalla, Ward Number 31, Tehsil Kishangarh, District
Ajmer.
2. Vijaya Sharma W/o Gopi Krishan Sharma, Aged About 52
Years, R/o Plot Number 11, Badu Puliya, Shubhash Nagar,
Bhilwara, District Bhilwara.
3. Vikas Fofaliya S/o Ghanshyam Fofaliya, Aged About 39
Years, R/o Brahmpuri Mohalla, Old City, Kishangarh,
District Ajmer.
4. Vikas Jain S/o Laxman Singh, Aged About 42 Years, R/o
62, Chandaliyon Ka Mohalla, Kishangarh, Tehsil
Kishangarh, District Ajmer.
5. Vishal Fofaliya S/o Ghanshyam Fofaliya, Aged About 34
Years, R/o Brahmpuri Mohalla, Purana Sahar, Kishangarh,
District Ajmer.
----Petitioners
Versus
1. The Union Of India, Through Its Joint Secretary (Co-Op)
And Central Registrar, Room Number 244, Department Of
Agriculture Co-Operation And Farmers Welfare, Ministry
Of Agriculture And Farmers Welfare, Krishi Bhawan, New
Delhi-110001.
2. Serious Fraud Investigation Office, Through Deputy
Director And Investigation Officer, Ministry Of Corporate
Affairs, Government Of India, Second Floor, Pandit
Deendayal, Antodaya Bhawan, Cgo Complex, Lodi Road,
New Delhi-110001.
3. Superintendent Of Police, Sog And Ats, Office Of The
Special Operation Group Rajasthan Police, Jaipur-Delhi
National Highway, Jaipur, Rajasthan.
4. The Registrar, Rajasthan Co-Operative Societies, Nehru
Sahakar Bhawan, C-Scheme Road, Jaipur, Rajasthan.
5. Adarsh Credit Cooperative Society Limited (Multi-State),
Through Its Managing Director/regional Manager, Regional
Office, Palace Road, Sirohi, Rajasthan.
(2 of 3) [CW-7041/2022]
6. Adarsh Credit Cooperative Society Limited (Multi-State),
Through Its Managing Director, Registered Office, Second
Floor, 14, Vidhya Vihar Colony, Ashram Road, Usmanpura
Ahmedabad, Gujrat, Pin 380013.
7. Adarsh Credit Cooperative Society Limited (Multi-State),
Through Mr. H.s. Patel, Ias Retired Liquidator, Second
Floor, 14, Vidhya Vihar Colony, Ashram Road, Usmanpura,
Ahmedabad, Gujrat, Pin 380013.
8. The Chairman, Adarsh Credit Co-Operative Society
Limited, Scs/cr/269/2008, Central Office, Sector 11, Hiran
Magri, Udaipur.
9. The State Of Rajasthan, Through The Principal Secretary,
Co-Operative Department, Secretariat, Jaipur.
10. The Reserve Bank Of India, Through Its Chairman, 6,
Sansad Marg, Sansand Marg Area, New Delhi Pin 110001.
----Respondents
For Petitioner(s) : Mr. Hanuman Singh Choudhary
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
18/05/2022
Learned counsel for the petitioners has submitted that this
writ petition can be disposed of by granting liberty to the
petitioners to move a representation before the Liquidator with a
direction to the Liquidator to decide the representation of the
petitioners expeditiously within a fixed period.
In view of the above, this writ petition is disposed of with the
liberty to the petitioners to move a representation before the
Liquidator concerned within a period of four weeks from today.
However, if any such representation is filed on behalf of the
petitioners before the Liquidator, then the Liquidator shall take
decision on the same expeditiously preferably within a period of
(3 of 3) [CW-7041/2022]
90 days from the date of receipt of the representation of the
petitioners strictly in accordance with the Rules and Guidelines
governing the field.
Stay petition also stands disposed of.
(VIJAY BISHNOI),J
113-AjaySingh/-
Powered by TCPDF (www.tcpdf.org)
