Citation : 2022 Latest Caselaw 7387 Raj
Judgement Date : 17 May, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 6105/2022
Saluda Ram
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Falgun Buch For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
17/05/2022
Issue notice, returnable within a period of four weeks and be
given 'dasti' to the learned counsel for the petitioner for service.
(VIJAY BISHNOI),J 23-mohit/-
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