Kailash Soni vs Shiv Kumar Soni
2022 Latest Caselaw 7377 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8775/2021

Kailash Soni

----Petitioner Versus Shiv Kumar Soni

----Respondent

For Petitioner(s) : Ms. Twinkle Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/05/2022

The application (01/22) preferred on behalf of the

petitioners with a prayer to issue fresh 'dasti' notice to

the respondent is considered and disposed of.

Let fresh notice be issued to the respondent,

returnable on 8.7.2022 and be given 'dasti' to learned

counsel for the petitioners for service.

(VIJAY BISHNOI),J

96-msrathore/-

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