State vs Kailash Bhai
2022 Latest Caselaw 7376 Raj

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Crml Leave To Appeal No. 107/2017

                                   State Of Rajasthan
                                                                                                       ----Appellant
                                                                        Versus
                                   Kailash Bhai S/o Amrit Lal Patel, Owner Jai Mewad Dhudh Dairy,
                                   Udaipur Road, Kherwara, Distt. Udaipur.
                                                                                                     ----Respondent


                                   For Appellant(s)           :     Mr. Arun Kumar, PP
                                   For Respondent(s)          :     Mr. Hardik Gautam



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                         Order

                                   17/05/2022
                                         This Court is of the opinion that there are valid and

                                   substantial grounds for grant of leave to the appellant for filing the

                                   appeal against the impugned judgment.

                                         Accordingly, the application for grant of leave to appeal is

                                   allowed. The memo of leave to appeal be treated as an appeal and

                                   it be registered as such.

                                         Admit.

                                         Let bailable warrant of Rs.25,000/- be issued against the

                                   respondent.


                                                                  (DR.PUSHPENDRA SINGH BHATI), J.

59-nirmala/-

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